Madhya Pradesh High Court
Kunwar vs The State Of Madhya Pradesh on 17 May, 2019
1 MCRC-19163-2019 The High Court Of Madhya Pradesh MCRC-19163-2019 (KUNWAR Vs THE STATE OF MADHYA PRADESH) 2 Indore, Dated : 17-05-2019 Parties through their counsel. As prayed by learned counsel for the applicant, list the matter in the next week.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 17/05/2019 17:44:21