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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3)(b) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(b)Any reference in this sub-rule to the left forefinger of a voter shall in the case where the voter has his left forefinger missing, be construed as reference to any other finger on his left hand and shall in the case where all the fingers of his left hands are missing, be construed as rule (2) the ballot paper issued to him shall, whether he has recorded his vote thereon or not, be taken back from him by the Election officer or Assistant Election officer under the direction of Election officer.