Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 362] [Entire Act] State of Goa - Subsection Section 362(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)intentionally makes any false statement, whether on oath, or not, whether it has been recorded or not, before any officer acting under this Act;
