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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)If necessary, in order to avoid fouling radio aerials and other obstruction aloft, a shorter pendant may be flown, provided it can easily be seen at a short distance from the ship.