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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Veterinary Practitioners Rules, 1976

(2)The date appointed under Sub-rule (1) as well as the date up to which the draft electoral roll shall be kept open for public inspection under Sub-rule (3) shall be notified by the Returning Officer in the Official Gazette and in such other manner as he may think fit, for general information.