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Rajasthan High Court - Jaipur

Ramavatar S/O Sh. Surajbhan vs Through Manager Concor on 9 December, 2021

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 8061/2021

                                    Ramavatar S/o Sh. Surajbhan & Ors.
                                                                                                        ----Petitioners
                                                                         Versus
                                    Through Manager Concor & Anr.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Brahma Prakash, Advocate HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 09/12/2021 Learned counsel for the petitioners is directed to file a copy of their appointment order.

List the after two weeks as prayed.

(MAHENDAR KUMAR GOYAL),J Ashish Kumar /59 (Downloaded on 09/12/2021 at 09:48:14 PM) Powered by TCPDF (www.tcpdf.org)