Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(5) in Rajasthan Muslim Wakf Regulations, 1964

(5)Inspection on an ordinary application shall be allowed on the day following the date on which the application is made or on a sub-sequent day mentioned in the order.