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State of Gujarat - Section

Section 74CC in The Gujarat Co-Operative Societies Act, 1961

74CC. [ [Deleted by Gujarat Act No. 28 of 2017, dated 23.8.2017.]

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74CC. [ Election of societies other than specified societies. [Inserted by Gujarat Act No. 17 of 2013, dated 15.4.2013.]- (1) The election of the Committee and of the office bearers of the societies other than the specified societies as referred to in section 74C shall be conducted by such authority as the State Government may, by notification in the Official Gazette, notify.(2) The authority appointed under sub-section (1) shall hold the election as per the rules as may be prescribed.(3) The election of the Managing Committee shall be conducted before the expiry of its term so as to ensure that the newly elected members of the Managing Committee assumes office immediately on the expiry of the term of office of the members of the outgoing Managing Committee.]