S Krishnaraju Dead By Lrs Sarojamma vs K V Malpe S/O Late Veerappa on 10 February, 2011

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Karnataka High Court

S Krishnaraju Dead By Lrs Sarojamma vs K V Malpe S/O Late Veerappa on 10 February, 2011

EN TEKE EwiIG.H COUFCI' OF KARNA'I',A.K5X., f3§XNGAL-QR~g';I_T

[);'¥i"'Er'ZE'3 TI""EfS (EN "E"E"i..i3 §(}"3-E IJKXY OP-' I-'*'ECI'3f%3E§'AI?.'i.', 

BEFORE}

THE HONBLE MRJUSTICE H.BILLAI?4i3;A 4 '   *' "

REGULAR FIRST APPf3A_h 1\E0.68}. f_2QQ}"f,  '
BETWEEN:    . H 
S.Kriss}1r1:a:'21j2.1. dea,.d by L-Rs.
1.

S'c1I"'{)j£1I1'}I'I1€i, W/ 0. Late S.KIiSh13&11"'c1jL1, Aged about 60 y<3211*S, N0. 123 J.P.N21gar 3"! Ph£iS€, N_RG21rd<»3n, V Bang§e1.10£'€~78. '

2. K.§<1.L,1kn1i'ni,. ' . " _ D/ 0 . late. S . K:*ish';1a'r:/{j 11.,' ' -. .__ " 2 W7 0 ,'V. Ba11ak1jj.S}'1:1.1éi Raj. L1 & M21jor,_E€,/<3 N(>";2_4Q_,1f;£B.'*. "

..Sa'r2akh;§ Viﬁﬁgﬁt, ' , U:'E4;1:ia1Ei21i:E'i. H'U.blL V'v__¥321;1g§-z>1.1<3rc:~Z? __ L) , K. N2:fzz.y2xI§az?;g;;.j ii ;; V' S /9 , 'l;«.1t::2 S, I'{_.ri.::-3 h :1": am} 1.} ¢ 'Z\:'£a}<>r. f??g/'Ia: Ni}. £23.;

Q ' ~ .3} ;'PA.N21g,>;21sgE1E gjiaasész = . A (;,'t'{}lF::E'{i€L3I'i3 7iB2EAI'i'§7f?i:};{:§§"{E~ 78.

' '§':,.,'§.§iE_'L.i}££.E%§e Ii) / 0. Lizliie . S . Kri s11112:1E'aj L1, §'v'£aj<)1", \N'/ 0. M .Va.s1.1Cit%vz1re1j1.1 .V R/at. No.2, Mamxig-1hz»,1.1Ei, LJ.P.Ne1gz13' 5*-5'1 phzizse, Ba11ga1{>re» '78.

E3. K.Bha$kaz' Raju.

S /0 . Late S.K:'iSh11araju, Mz1_§c)I;

R/().N'0.'}23. JP. N.21gar, 3%" phase, N(R.Garden, I{i3a;r1g_:.§ai101'e»7'8.

6" E.<.'.K.c)maIa.

D/("}_L8.1".€ S.Krishnaraj11,'.... _ W/().P1"21ke1si11fV2ij11,Vif'V. .V "

R/eat: No.92, V_ V ' 41'" main, 39€"--..VB'§»..c:;:j()sss.' T' L 4%'? 'I'--.E3E<:Vi<::I<;, J é1yJz;.:1agg1r,.V _' E3a11ga1c):*e~ 141; V " M

7. K.D1'1(:1I'}.':11(:¥.k'£-'5'-1{1'I'1'}.i, . _ [)/€J'Lai',€ s.K;--';s.hngz:*;1;1-:-_

- .W;' (x S3§i1i:i'i?a.Sarajix',« or, V R/a{:"i\3() 1%}? (grim.-:53, ' ' --V'c::§::f1':.1.eczv_ 1§21"1'c%.V1ié"1~,z.Ct ., M.a1}eshwé1"r.a}fr:3 - V V B21f3.g£i:it3I'€:? 37; j_ A g . .A.P?.E.LLAN"i'S V _ _j >__(B§,rVSré,;'E3;,z§.:."£'i.£§I;s:r.ir:":z1:' $2. S:*i,M-Shivappa. AsSi;ss.,} .£__}"{2?:.§ §«:.v.Ma:pe§ .. V V "SS iii). E,42?:'€:€: R-='<;-':er:"e2.§>_}'}2,L (2..

\ Ageci _r:1aj<>r.

No.39. 3"? Bizmk 1?fZa:+;'i;..

Jag-r'21:121g21.1*, E321.1':ga1<)1"€? R 1b) Mias R23..<shrm; Evlalpe, D,fc>.'£{.\?.1\»i{a}pe, RB} C<)ic>r:y, J2zya11'1e1ga11.

At: ;3z'ess€:':f.. --N0.2?342 1, -

C033 Si'.r<;*<-ti: Apa1_*t.n1e11E;, B.L()3n0}incIa CA 92354, U'.S.A., by RA. .Ho1der.

K.V..Maipe No51(_a,}. 'V {By Sri Sa1'1t,0:::h-S.Gc)g§i for .

M/ H0113. 81 Hoiia for C / 2' ._[A-~B]]A_ '¢$$$$q ' This Regu121:1:'_ C_P.C. a1gz1inst the Judgment g121f'.§:d] V 8/,€"}'2001 passed in O.S.N{>,3O9,/9 'i;§jW~;;=;; f£;%1_§;%.V::A§.'4'V\VV}' Civil Judge, Bezxugalore city, ciisn1isSV'iI1gf fght: Si1'i.§:i"fT(}fvi_1f1j'L£ﬁC€,i(}1"l. 'I_'11is, Reg1,11;1_3*T .f*1iIT??s'{T"f'3k§§'f3f;?21.I c:r;>:.r;'i:s1g on it)": E'ur!;}'1e';" §:ca,';":i11g {jiis «.c_1;1;»;-';-':§T§1.e;»_C<n,::rt' cieéivczxftéd the .fGH()VVi}T1f *f JuDGMENT ThiS"V:z:pp¢'2iaLE'i.32:3; I'.E':e p1_.21:§m'.i.ff t:1'1.r<>L.:g}1 his; 14.19135; is dizfi-&<i:E;e<:i ijiazz? *~».}1i:L.:1g:1nez'1t and Df3C1."€f:'f, c.1ai:ed 6/6/2001.6 palsseci "§.§"_:<-3 ;?X{i(iI, {"3E£':§; {.T£v;?.E =.I':.z:i.gj<;x Be-z.::§g;z.:E<3:*eé, in 9.536 % f&;<::. ;f§'{3s»::f§3%:>N

2. By the .i111p1.x.g:'1e(1 J:1dg1"11e1'1t: and E',)e(::'c3e, i;h.c;§ trial C(}'Li1't has diS131iS£,~3€',Ci the .suii of Tlhﬁf pI21j.m:i§"§i

3. Aggz"i€-rwaci by t':.Ié";.2:1"£:, this? appcii121m.--'pEai'1'i.{..:iff7 ih_is 21p_pea]. f.h_r<}1::g_';"}3 his LRS.

4, 'I_'he 1fespo":1dem':-:9 1(a) _2111d'(b)'.a;fe t,[1f'.1éa; def<2I"§dei'z1'té;.. Ha) ami (b) in the '[_'1:*ia1 Conn.

5. The parties wj§:1"~V.be _:'< :f"cf:'=:%.§i f(:1_wjt.h i"éfbre11<:e to i;'I3ei3" i'E1I"lk in f;.h.:--: origirzal Em." the sake":

0f C?iO1'iV€I1i.€1'1C{i. é

6. 11.11 %3:?'i<;-f tfk';.r§,$ -~ ._!fz1<:::-;j-:4' 5 The p1e1iui"1"{'=.i_Vf" E"SfiF{.:fiVs'li;i':'e3:_i=;21j:1 filed. SI.1.iT., in 0.53 N(.>*£-"$09,/80 f;7<}':7 '_;;)e1"3i1'"£i1.~:.11§;:1#.i: jFij1,EIIfiCi2i¥T3.ITi.; The: case mi' the pk-1i11t1'I'f was thas:

hair, is.» "i'I't"w_ Lml*1;'ig%r(>-i' 15.116 zesuii'. s(:11cduEr;=. pr<>perty. Hi3 fmjher .€f11i:zzia:a gj}jj21 I~?i:«;§i_,:5; '§'~J'a_'r*ayz-me: Rajzz pm'<:ha.5<3ci the suit:

_ ff.sg;:i'1§:ciL,:It:: '~};;ti"~;}[JEf:"i':;.7 f;i:1:*<:>ugh r@:gi::st,crt%c§ Saki {i<--3E=ci éizzteai 2?»_'?'"f.f5,53;9'E§} :f:"<}m cmzj? (ZE'2ikk'a.mmwisswami §%.:::j :1. '§."'Ez<: pI_21iz1é,:1f§" £9, ii': ' péf é;--s~§:a>s5s:<;:;': zizmi &?:'2$E<3}z;1z<:::'1:. <1}? !::%7:.s:>: ::s2.:i§: 5-:{é§':<=é<iz.:§€: ;>:':':;:<;*;ﬁ;§a "F1162 suit sc:}1ech.1Ie> pr::)per'£y 1:21:55 139cm c3:'1<:I<::s;£:ci by wire: :f'€>;fa(:i11gg; on {E19 No'1'tI_'3.e'-:r':1 anti S<)ut:her'1'1 :si.de-r. It (towered by "Té4f}ge._\x';1,Il of the? cieibxxdzmt. ma t.I':r3. E-321si:e:"I1 side a1'1<:i on i'.}'.1E', ~ i:.here is house of the: p1ai1'3i:i_ffar1d. vacalatz Sp'c'1.*£'.'3. f:'(:»--«.. the plziilliiiff. A1' the time of p1.:r(:};1aSer_. S€.:h_éd.3,.;hj=,: pr0p<3'rt.y' was 2.: rm-'e;:11L1r;é land I3ca1'i11§.};.V S.:_\IC.6 »é::;f N.3.§:e1i;_épp'z1._ Set:t.ipaiya. Subs<«3:q:,,:entiy, the $5143":-...1a111d'"has _bi::.(-:,:i~..[CoVm'ért,eci"VV into Gra1m'1i:aI1a of Na aria 21 Sé:f1i"=--a1v21 "{Nar21Va}n_a Rat": theta) about, 7 to 8 ye2i1*~5§ f'b21£:_k. ; of the suit s3<?he3ci,uIe: pmpc51"i:y stands in 111%: £7"fé;i1"£é of p'3a1iI1t.iff emd the pi3.1'm:1'ff to the suit sCh(:du':<~:

propeﬁy. V ' V I» ' ' '2'. E. -- Z3119 t.h<3 suit. sctheduic property iznplenacvats, manurrsr emd to keep I',i'1c=, ii:1z.£:zv" ssu:it: sscilezrdukz p1"<>p<~:ri:y: "I'he d£:fe1'1cian't:

{:1/16:"=i:3a:'f;ga.I{:i"e Spun .Pipes (P) Ltd., is the 0:;-xv-';n<3z' of the "'2i{i:j-<,';i":r:;'1'}T_s'.?; E':i1E:V:+;. 1"<)<3fec£ h(}LL':§i;'f and C}i',I'3f.3Z" p1'()p:3z*'i;y £10 iihfi E2151: of "é'h_'<-;: s:.:§:;. ~';%:§<:?_he;%e:iuIe _p;'<::;:>eri.§;. 'i"E'::-9 ::~;:.2;§{' pmp<-Lertijgi zgmd; %:.E1€: 3:

E S d€:fs3I1de:11'1.t,"s propc:2:"t:y are :se.p2:1r2:i:::%c1 b3,--' a wali of E:h<;* (ie>f23I:1d211'1i, whizzth is; :'1..11'1n.i.r1gg; ?\?m'i'.11 in S(>ut:I:1 shown as AB in t.I:'s:'sk§3i:C:E3. It is s:;£:ate(.i, the <ir3f%311d211'1i; has no right, t1"t':E€: or .i1*24}f €'ra:js3i; };1{ the V' suit schedule pmpemy. The (1:%fé:11.<i;11'ii{ tj}1'g.?iI1_.;g; .:'_:1_t.'€»:9f'er"e> with the pea.<:ef:.1.1 pt):-3$essie:)11 and €'L'ff'_1j:(';'}--ffE"f1fi'I"1f. f <f)f"iih€;?'=. S'11if'r. se::hec1ule p1'op<-:ri.y a;r1d t.}1:'eat,e1'1ii1gg bi) r<:113CxVe"-i?_1.e {tire £61196 and the stone sasiabs pm": 011$'V€:.hé'vé\§01*i:he1'11_ and Sou.i:hern side of i;'r1<-2 "£'heref0r6:, the p}_aim:iff has for '~i.i'1j.!§.I£i',t;i(>1a.

8., T.E1e Bangaiere Spun Pipes (P) L'rd_., .}:V1;:«,1:T-:. 1"i}z~{('i.. _ii.::;_ ii:-3jiii'ie£%r;'5-3t..21te3n1.e1":i c():r1tiendir1g that the pEai11t'iﬁ':is £71;-'..>_i'."ﬁ:%1s: Qw1?ci'w;j'i' the suit sschedule property' and i:Ir_1§-3. ;}}21_i11i:.ifi* is rmt: 111?':.p'Q§$53€¥E%E§i()I1 and e:'1jQyme11t. of the suit:

s(%}1.{:c§:,.;ie _g)3'-<}pc%1*§:y'""vzmd U'}f3 p1a,,i.:1{tiff E1213 not pm"<:thas<-:=d the suit s»s{:3f'u':du§r;% '§f%L;if«:)j3a>:"t.y ihrtnzzgfi :*<:%giss'i',e:'<:c1. Saie dc:-red €iai'.<:3ci 195:1? sataiieéd, the pI21in1.iff %1a.s st<)C,k<3d _hay' and 4i c;>1;:}:«¢:I{:_**€5Eii;i.:.§,{5~; af1L".::>.;* 0§3I:z1.iz'1ing_;f 1i¢2?§"f1}i){}II'£?£F},f §1'1jz.zmr:i:i:>2.2 to c:"::*£:ai;:::

evidance. The plaintiff wag mm: in pGsS€ssi0n Gf '£316 Suit Schedule pmperty prior E0 the 3111?; C341' C321 thﬁ date af Suit-~..

9. The Suit scheduie p1"0'p€1"'C}f is part {his def€nda.r1t"s weparty 3.6., the house wifqéiﬂ V' existence. An 01$ dilapidated 'agvas -I schedule property and that was remb-'v'ﬁe5G'Z..andj»e%V.e:1i i"10iv"'th::.é= traces of the existing foundation' be 1s,s:é'r;. V-I I"{ﬂ:isVVStatec1, the buﬁding is in p0sséS's_i0n_' o;{ LtIf1_z':,' 't;{<%:feI1(iaVa:;i'1ViiVV 1.6., the Bangalcre Spun Pipes [P] is stocked and in Grder ta _p%rete<::_t 'ma:?:hi€ne'§y"fr§j1'ii' etc" stone slabs are raised ts pr*6:1='.efif:'i}1 € .;a (:<;:§=j~E3::3; It is stated? after removai sf ' the debris thé'LQr1t§,r€§ ﬁvag ieft open and the piaintiff anv..é;y'év "over .$;v§;.__1'_'1:'.sr::1'1<éc11,:<}€ pmpazrty and in fact; the piajnﬁiff_wa.$':1egf5ti_at:ng to purchase the same. It is stated, ihﬁ §'E§1L.i1?w'i:iff if;*;5§ :=S i;;L§0ti':3g a very IQW ﬁgure ané his Gffﬁr' was rm: a9c€pie§ii.Va,:f;.dﬁ with ulteriar maiivs amé activa COZ1I:iV8J.'1C€ §::1f"f}§:éV SE:-cr€i;&Iy af thé viiiage Panahayat, £135 plaintiff by usizzg gggiiiem and paws? as fviembﬁr 0? the Viiiage Panchayai % i Ems i;:~;m1pe':'e<i the pe21r1e1*121y21*:, z'ecit(3r<:is am:.i mzmaged is the :°eee_1'pt: and the rec:eip1':. does; r1::)t pa-::'i.e1i11 to the s:.'1it."jé<:1'§L'e.§i£11e.

})1T()]3€fI'T.y".

10. it is stated, the p}3.1}'1'{,iffHmII1}£1'(iE¥..' an ' :é1i:?;;en'§3Vrii to .é_ enctroach 1,1}Z)C)§} the pmpeﬂy by f'<)19e_e"a1'1d i:'£_;.e" '::1c:éie;r.;1ti~am, iociged the (:0InpI21iI1t; on 20/ 12/ The i,he Bangaiore Spun Pipes [P].I;'::d, peesessicsn 21i'id'Ae:1j0yn1ent. of the suit: schedule property'._'I'he:'efeIi€";'eihe} defendant has prayed for disn1is§32iI"e_f t1f:e=__s:,1gi§;--.7 V. 1 E, ﬁ1"éiViV:itiff has amended the plainte I11_V,p21r'21 v2(a)i';'-~.e;i; the p1aint.iffe father pL:1_rc:hased £:hea§3uift. .éCh€;«f}1.:1Vé€".pf(3petty througgh 1.*egis'st:<:2reci sale deed dayeci 27/3,[V_}'95I "as item No.2 which was Eater :.{%(§:t1*.3ert'.'e.cf'irigm G:an3.21i',é};i1:1'éi and given Kh2111ess1'mm21ri Na:L122 of Bi1é%k;»1h:1~EV1§"v§3f{3t:£}§' ~Pa.;n.<:hay21E:. ".}"}."1_e seuii: echedule p:'<3;3esr*.;.y _ meaisx-1re:«%:='E?aisii'_"t.c:"°§?i?c%s5t, 50 feet and North in South 60 feet: and V is. is s::ii';i4':~aE:=e,§%' {<23 «--iihe Wesst sf 's:.I1e <:1e.fenci21z1i'.*e 'W313 xvhieirg. exists

-. f'_j~,1.'**§<_.:s'1A=*l:.:h tic} S{:;.:%I1}2 s;hcm4-'3': ass jkiﬁ in 'the. t"<:mggE'": eketiiétém if is»; $§'.€.1'§i€i*.{is, 2 ;&/M '''' A» the (i<:*.f°er1cI2:111Ej.s;-ta I:121ve no land 0:." prcJpr:é:ri.y to thizé \?V<-33$.----gf' AB wail .:«i;h<)w'r1 in 1111.6 rough sketith. To the West of 532131, . pr_f>'p_ért:y. the _pm:peri:y bea1'in;_g K.N(). .123 and 12.'3az\ 271:1: siia{_21fé$'ci.' fa-,.1,i«;;?e'.__;1_V"t . was pL1I'C.h'<iS6d E3}! the piair.1_t',iffthroug1"1 F€§;.i$f,':?1f('%{ivv,V ' datcrcl 30/ 1/' 1958 from Muniswami ' said pzmperty .si;2mds in the r12um3 of 'i".1*ic_}):;%aiI1i'.i_Et;; _-.'I"0 1:hc%~3\?s'Fs:s'i:.VV of K.No.1.23 anci. '123~»A, 1,116: ;31't:p €%'i'fTy 2md 124~A are sit,L1at:<:éd and {they 1)e10:1gged'~i:(i' "QI1€'.. N5iIL1S&{ﬁ]H1E1, i:.h<3 s<:11i<:>3" alum: of 'the p121i:1f.if1"5§ .ma:>t1é,€:;'. ."'-Li}'\?a'r2asamme1 had no iSSL1€S zaznd had f<>s1;.::_red e1_:~:0_i1'-Vby--.zlarriéxCh1§:1'ig"21z"11araju W110 also died p}.aint.iff. his brother aI1_ci his p1'0p<3rt:y* of Na1'3.S£1I11fT].';1 and ii: was s't.113'seqa__V;'é§:1£33; thrs. of pia;',1::t1'.Tf"ss bmth-4'3}; Re1n}z1:'a1§»:::%'.:. i1:1 'i;E1_¢. fé1ii1§1}i_..3;:a1"t.it:i<)1'1 and k1'2a.t:ir1a sstzands in the z."1A.a.:11<-Ar pf, ju, '.£'{:» i.E'1e 'West; of R.:'1rnaI'ajLz's5 p1"0p<«31"iy.5 '::§_'1_§2r§é" 13'-T"g§r:}:;;é51°_t,y %§{€::':i:"iI1g K.Ncsj12.5 W'h§<:%h beiazigsa £13 arzotherg"

VCfE'1e:1'1g21m.a_ra;j1.: -9.2;-:"1<:i 21f't.,er his {ie21i:iL his wife and 'r>1"<)i:he=:r~ir1_« «.K._:'E5«L.';1',~fv'V'-.,'<iE'fjf £21 _ g%::::s":«:es::3eis;<9;i<}:'": ami t':E§"t.§{}y§}1€?I1'[., T5,} 'i:.h::=: ws3$':, <13? E.2E:;"«_.t'%'1e:*e-3 isg ';"<:';.ia;{i, "E'§1a> }}E"()§;',3é'iI"§f§{:'.fE M6: :§;i€.z.12:§:€:§§. £19 ihaé E /M... .

IV égk 10 :s<:_>ui:1'1 Qf \Ii1.I_21.g€% mzml. If: is st.z1.t'<2<i, the c:iei'£éz':ci2mf,s; pr?-.Qp<--?r{.}:* bezzrizig; K}'123.r1:;3:9;h:..111mri Nzasai 19, 1.20 and 121 cf 'ff\§2:1{é§yfé:;:1e1. Raga ge2m:§er1, N24 5;anappan21s13::é"::'£.y paiyzi elm: 5;_ii::1z1E._{;}.£;i"t.{>-Afiifile:

<:>i'A_E§ W2:_1.E as ::a11c;3wn in t'.E'1e ;"('3z,1gh skatiﬁ A '

12. "I'}'1<::z'e2se:>.fi:£:r, i:he c3e2E'e:16:21I1ts-; ¥1__(é:1;'}_ zgmci (";:§}A'E':e1'v<:~;_;%0m€., an r'€3cm"ci' '7{"i:.<=:},-r ?1a;:<Je ifiic-3:1 17v:"iifE;Lt>VV15;~. i:h«:=.ir' .s;i;:3';t<--%.z;1éf;"1£:., It is c:c>t1i.<-:r1ded f,h2;:t the zzx-*€:r171'"§iz1§.s 1'51: p:1:;3._ of i:i'1Ae"p}a::n:i. are {aim and £116 p1ai1"1ti_ff is fals;:r:_1y (':i:iin:--1i1'ig-Vfihéit his propezfty 's3e:.-1r:i:'1g N0.,122 iI1'{:1'e;i{i{%s 21",p(:a:'E_iE:>:3;'ail-.th.€:_..1§xz€:st@a'12 sicirs ef the defencia~:1£'..:-3 p1'{;pe;:jiy_.; "i'{* }3I'f)}J€1"1Ti€3S bezuialg Kh2:a.I1e$}12':1é:.;'i r $16 {:0 '£1116 Xkfesi. af iihe p1ai1"atii'fs }>x*c215<:.rf,y'.}3éé.u,1'iV:;gg; 122 p1.:1':::h3.s«:~:~.d by the: p13.ir1t;iff's §:::f,};e2" 1-7I';'};'E-i(}§,.?.'§,§E'}V §'€§_g.§i$'i,§T3§{;3'C§xv 52211:: zieed d21{;£:€1 2'?",O3g195§. The a\Q::r':1'7:£%::t:Vs *fZ'.§v"iéi';"£'."'5€_§""1.'€."'i.p1"'()p€fE"{.y bc?.ar_i:"1g N03. E23 and }?,3~A were :::a:*ii@fxi§t?i<'>ngi'z'ij;; ?:1fe::s 0:113: N21I£°E1E5§£-1}'I1I"i'iE1§ the: E3€I1i()I" aum: wf tbs' "a,.,_§}E;:§:':!;i£'E':3; ;:}{:%'}."1:%:' 21.3451 she haeci no i.&;s_;'L.:es 2-111d had f0st';<3:'eci 21 'f_""es,m=: '2<i:};V f';:~r«3.;m=: {T§1£r'r2g§;I1r11a1.:'2;j:2. zmczi he died v:2"it:h:>1;:.i. EH1}? Iiidszs :f22_j':"i¥:'§ Ehé: ;::3;.'::»:E:'2i.;"§',E'"'s.-r,» m<>EE1:;;'-.2" zmszé §:}:"<':sx::§':e;2:' si~;§.;{:;*.c€€E€<'i $19 if €:'£:<':,$ :Z.'i§"{?

{:2/)',>%\-.» 55% 11 ail faise. Ii: :e;t.21t:eci. the 21V-'€',1"IT1€ii'1i.S i;ha{. is thés \w§5T. af Ramaraj:.1's pmperiy, E',he1'£-? ;31":3p€-my b<:ta'ri.1'zg"

\-'E.-"hi€'_3]'1 Iiiczionggs; £10 a11«:)i'he:r C}1<3mgg;a1n1z.1raj L1 anti 21f'1,e§""i*;..§.§sg'.(,1'e.:;éz§ﬁh~. his wife eumd E3()rti1cé:'--in~I2m; are in p<3$sé;%s5:':3ic);3 ar1Ci__ e1;1j::3y':1'1Mz:T:'1ij V' are fzailse. It", simeci, the ;)r();)e1'1',y *~1:3€-:a;"i.13.'g }jiI'i'2i1.f;r3s§h:{;1a..i<i_ No.I_2,5 Eiess to the n<>1'i".b. of pr0_p'erty;"'Tl;§€:2ii'i.1i;g :"'K. ¥f(;--.. sepelratcd by 21 roaci. The BDA 1'()£1dﬂ_E.i'€?ES t,<"3v7i}T:;1.::' We3é;:t hf pinperty bearing Khane:shwar1' '."I'I:':'a-: pi":;.inf.ifi' is dr:iiib«:>.mt,cé}_y i:1y'i'ng {:0 <:1'.€.af:.c £3c;nﬁ'1si't3-n by 'gixzivhg false 5sc:'hedu1eS with an i11'é.e:1'1'{.i<>h-- ={,()_}§f1C~;C§i'i 4c"3f"f'~ t,I*'1e, property. It is .stai:e(i, :':jv1::V.if'§);)§:1;ig;§/9VV'Vﬂbearing K.ha.neshmari No.119. 12<3V;"«I 2'-1@:ai* Garden, N21}fane1}3'}3a Shem? Pzﬁya are:.:;§.i'.:\1:a1'é€i ..§:{"A';'i'VE:§:'-3. m"AR vmi} in the r€mg;'ﬁ €;ke:h'%3'1 ii}. V' *" é'ii:a;i_?;::(i5 i:.Tt":t: pi2:1im'.ii'f £63 <i::':ii'::)€mt<;:1y' tiryirag to "'xi:;e1ke% ii: '~Z{3.:3];}f?'c1*;.F"_ f}'Z:ie1.i: UEEEFEE is one II}(31"('E pre:3;)<-3ﬂ.y beic}11ging.g? ta ;;;"2;:'é;i£a;3,mmz1'v... w}1i{:}1 is; gailég-§<?.{i1_y faliezz to £216 Slrzzzre of '?€::::§;:;;::4:;jia:.;'« The _§'}r'<};:}<::r£y }:>:.1:"{:h;?::~§c{;§; by {E16 faE4i'1<ér of the "K?

12 plaimjff' through 52119 deed ciatetci 2'17 / 3/ I951 ties to t:i1Vr-3__\vesi".

of the <:ief€.;1cia1'1t:s5 prc);>£é1't:y. The pr<>}:3e;'i:y p:..11*ct1"1ase...-L'i'Vijy 'E:-'(I6 p1ai.:'1'§,iff L,111<i<3r :~3a.i<3 cieed <iaE':ed 30/ 1/ 1958 lies f{}-- . {Ems p1"op€rt.y p'L1rch21se<;i 13); pl;-1int:if£"s3 £'21i.I1<3r.'....T:f:.::§ ' --p::'c)pci9tT3;*.,VV ' p'LarCh_a-ssed by CI1e:1g21n1a'r21j1.2 u11sfie1* 's;.211ie -:ds:s:%ci' _ dz1't.<-:~c i« 2'?'/O.3/ 195} lies to the wesi: 0fi'.i1e ;)rc»5;3V£%1:*.f;A_j_{rA'f311i'c:If§a--ss,ec1 pia1i11t.iffL1I1cie'1* sale ciecad dalted 1.958. Tfljév L the fixed iemd mark. The piainiiiff thﬁ; ez-1sl';er'n b€)L1I1(i£lI'y of the p'r0pe1*i:y vf\:i:'E:i*1"'(T}1£f'vVAf§.é'C.}'VA iii) make it élpptﬂi-if that the p1'<3pr;%r£;y ;j1;1:fi%.1m:~:§ﬁ5és:3{ extendS upm izhe AB W211? -':S'h'V{}V'v7I;; iI'i.iiifé m_L1g_>;h 5-:.E»<e'[',ch. It is stated. the sketch _pr<3_p21r£:d' by {.136---C--nii'1---I1i'3'::éi<)r1r;%r :::1earIy shows t:fk1a1'. the s::t2?1.'t'«:-%1";11r;%.13i; cf _t11eu'g;>12;.i:t':"::i£.T _fega1'§..ir:g §\Eamss21;11ma'3 ;,2'{)pe;-*1'; f'a.ls€:;' _ V IVKL. 'i.h<:*. pIa.i1'1i.ifi" £1§f.€'l" o"bt:ai.ni1'1g te:np<>'rary T', "'iVi*:§ju11ct.ie::{1 E".1.{»15'£ .1915:~r;%d{i1<3(3 W"i{'.}"1 the property of iihe Ci€3If€E1dE1I'ﬁ;S " "--1'E§g*i::1Vggj;'»€.:() i:ht{ ax-%€%,sst: (sf A13 wall sshé:»w;": in 6'16: p~1a.i1'1i: rc:ug_gh fé:'{K(3f,{Tf.l'} ._ ".:=:.z°::;§ {i.€:%§L1?E?:ss:*:r:;1.15_.{3E§; §n<T:h;:.<%c::ci fth:-2 dssfe-:nd2;u'1%.s5 ;:»;*:3pm"f.};-" in :';hr:% s's1.:.:EI';, 13 scrhedule. it is $E,2?:t'e(i. the p}a§ni:i.ff has:-3 put: up t3arb<3£1_ wire fe1'1C1'ng :_1I03.'1;g '€',h€: E113 AB :~;h<:>wn in the '1*o11g;jh 3Re2i'4(3Eé'--:'i:s._2i:}d Wht"ffI"1 the-. brick wail, s:;i:(>11<:% siabs am} walls of --i;§3'e ,'z:;>;.:11"ci%«;;.:_;;i;;:s etrumbmci time to v-'21ga1ric%s 2:-111d weé21i.}j1fé'i'."'«I23'ihc. pa.;«:;_:; sczizcézﬁi years; £1116 plaintiff has; a1£'.e1*ed the r":2':{€.:_,_:11:*<;-'_ <.>1'" f.h.'t;?".pl7O§)é1%_:§;I. b3: V put:'t:i1'1g up beubeci V'.-='iI'E3 ff-_'[1(?f(3' aI:3E2g"=*.'}§<;é 1113:: 23:8 _ {$3hV{J5V.>v'"1'iV in the' rough skei:(:h by £I1.iS~'L1SiIl.§§;ﬁ. ();*C'i'<--;f1'~. Vv%£')j41'f"VV{:.'V1"";;s;;~_.'c:o1!1&14i[§" Iivjis st.21te:d, the plaxintifi" has; becm of the deiéncianis. to $113: and 370 feet N()rt.h~S0ui1h feet Nc)rt:hmS0ut,h on its westerrzyj side:%'aé:d fzi1se}}?'{;t_1ain1i:1g the p:'0pert,y. The:r<:fore, d.¢:f<:nda'r1t:s 18:1)" and ,(b'}- hs1*¢e.__§§;¢$1*}red for d1'.smissa?1 of the suit

15.; ' =TAh<-2 '{':i.:3,.§' 5<::c}urf has f:'arI1<:c:1 £1116 following issues. ISSUES . £} __ " "£1,119 p1ai:m'.1'.ff _];)'r()ve:3 izxwfui pcyssessaiozz {If tbr.-:=: Egmd or; %';}1:3 {£21.13 of suii'?

2} ~ Whe3i;hr:sr o'0st:mC;i:i0;t1 2111eg;€Ci. is; f;'r":,1e'? AA 3} '- ._ XVEE aé; ~::i::>,e':::<'€:£t*'.?' E 5 i .

2, ''''''' "

16. The T:"ia.1 €01.11-t.. inass 2ms_=.xx,~*e,1'e-rd i::es:,1e ?~I<3s.1 8: 2 in that Neggzmve and {T(}I1SC'.{_1'i£€I1f1}?, Ems ciisr:1is:'~3e,ci the s11_'i£',_T 17'. Aggz'iev'eé:i by ¥;;h;.1t {he appal1:1rtxie;3121i.":'_:'ifV§ff this; zzppeai t.h::ough by his LRS. ._

18. The iearneci C0Lm:'~:.e3 for {he 72ippe'Ii2s:7{1:--.goAnt,é'31gfIf::d that: tihca .i_mpugm-ad jxidgnacézlt. an(i..__€3'§%g:ree V.{ff?3_,1'l'D§A)fZV'v:}:)\%§'-1éV{}SI.'3i13€C{V in iaw. He also s11bmi'€£',cc£_ti1at ,%:'h<3. '_1"Vriu2'13Co11i't'*E?1aaé failed to COZi1Sid€1' the evidence 01:1 I7é*.r_;_:'('):7Ci-..:3'1'3;' p;40~p'<:.t perspective and therérfore, the in1pzg--;;;1'«§_d zigndj d_e:c:7;.¢°e.";;:21V1"i11'%:3'i:' be suatmned in ialw. FL1fi,}§k:3F 5f.:'¢3j{IbI:i'1i1,i..(§{i«..'...'{'h£1'{,. piaintiffss father had p'LlI'Ch21SE3d fhes' $115.5.SC1'fkk;:du]§:4"p1;L;nperf.y t'hr0uggh Eegistered sale dead r:121f'<~égi_ 27.63. 19.5 1-. 2.m.c:i £1163; ;J1a2',11t.Lf :18", £421.. poss{::%:si{>%:z and "£1-;::1_jiQyim<:31':1;: of the fsuit schedtzie pmperty zind.E'h€..3f€ﬂ)v1'c%... th£i:.vin1;)ug11ed }jL;c1g111r::n.t: and dczcree canr1<:>1: be s;:.1sii:}i::¥:dA{Ai'1: :}i;».'.1f§2s:'. f" E-{"62 aim S:.rbmitt:<--3d mzzii. the cie££%:r;:da:1i,s§ Ma) A""a}*:3d (b} »:"_:1 E.i'1.<::;EzjL'$g;§e':i*it.t.£;*.r1_ &§i:Ta11:.er1ae:t1i. haeure .:~1dn1i1:iT,ec1 tih.21t: iihe zmii:

:--i;{:';"?:§-*:¢:iz.:7E:;: ;;r%.];pe:f%:'§/ iiists £0 fhé? we--:~;;i'. sf "i;_he:2° pr:'3§}t>,r€..;g zimd éhss:

._:V§§§§-_%I§i§§:§if'§I§§a"..§_'E£if%H.§}{.£i. 22;; §?::%m':{:% ;21.;'1{;E t',E1£:r$§":3m=:$ %;.E§.:3 'E':'i.:;:E €e:>z.::.2"f, 'W218

3.

€ 15 110%, _;'1,:.<s'i'i£"'i.eci in c:iissm:is;sin.g the stm. He also sL1I*3n1ii:i':<é~d that", the suit: S(E}1i-3(h,£l€-3 pI'Op<;3.I'ii}»' has beer} p1,:1'c:E1.e1.s<;édv»._by ~.i:i1<3 p1aiI'1i'iff'S fa£1ht2'r' iE11'{}1.:g}1 Ex.P.1 and the L.1sir:g§ the pmperftiy. Furiihc'-:1" he subnlétmd i:_h~a--t....ﬁi2e"'}§21th21 9 the suit s(:h<~:ciuIe property stands; ingfhe '1'Tc1 I.'I"i€t ci>'I"t._'_I:1t:.Vp1éiiV;1t,i'fT and the suit. f:§C',h€3dUl('3 propzerty was f3'art._c)i:" Sy§?J_Q.6V;m't:{"1:;1tet on it has Ewen <:<);:1v<3r€.ed imo"g:*:a;fnat.e1na 21:1<i§ _ kii£1«n.g:s%11n1a1'i,L' No. 1.22 has been giver} to the sL1if'.'s (éhed.u1é-gyfmjertijg and the p1a.iI1£:iffis in p()SSf3SSi€)I1 emgtl e11j'(j'y'I1é€:3f:"LAQi' i:h<-,=. S11i'tE. sschedule 1'0 <31"i:V zuxd iihe1'ei01'e, i",h €'. '1'm1jz_'1 %i'11}3ci *-i;1d 51"n<~"2nt and dazzcree 'V - . J . .

cannot. be%:vVVs;Lss?.'éii;f§€:d Fur*i'lV'V1H<:r he submitted that; the evic}.e11ce of APWS .1 iiq5~.:t.%1eé11:§;*'«£??si:ab1i-s'hes that $116: pl:-zintiff is in 130%-__:a%;e%§3*.ta»ic_>:'2 23_§t:1.::1 €§E%1§T§jC)}£'1ﬁ'}f?£]4€Z of 'iii: 6 s;L.:;ii;. $r:E'm;£1;;it3 properfv 'andthé%1*r2t"(if€, Q19 impugned judginent. and (i3.€(EII'Cf: ctamnot be S1.:és'i';-::.i:'1\-ﬁci" in 'mix'. ' - .

P.Iz1§f'ij1:':g ;:e1_ie1r.:.:::e <32': t;h£:.: ziecrision sf {Em Hoxfbie ~ :,-3;._:p.y¢n;e. f€:;:-;}j§::»%:- in KRISHNA RAM MAI-IALE (DEAD), BY HIS ms, SHOBHA VENKAT RAG :'%:-%p~<:§"'t:<3a:i. in {1989) 4 E 2 [ 16 SCC page 131. film ie*.z11"1'1.e%ci <:r:>1,1:'1.<.;e} fur the z1;3p.e_I12111i.s

551.ﬁZ)I'{1ii'.€,€d $131.. whem 21 pr:;'.r£s01'1 in s<;?:t',t,I€ci pc>sssc3ssss'i£5ira.":;3f"i;i1cr pr()p€:1't;y, I-:.>ve::zT1 2:sSL.::11i::1g_j§ t.hat: he he-1d no right. {(3 --'1férr:2}j.§i'L-iii ;3r<);)e:'i.y. 1216. c:az'13'1a:>t. be c1is}>c>sscs;:;§:'{}1A"by 1.13;<:*. .:<"wi-*1=':.:;<rV 0?: t}':;::r

1.)1'c)p<;é1"i',_§-* excre-spti by ::"e<%<:>1.1r;<3e to Iaw.

20. Pizmirag 3:{::'Iie'u1c<=: on ﬁ'1§:§"»ﬁ€3(TiSi{)11"Elf?tﬁgi? Hcmfbltc Su_p1'eme Court: in "lVV.Rs., VS.

M. VARADAPPA NAIDU (B) BY    reperted
in AIR 2004    comma} for '£11.10

appe=.1121m:.ss -PIa§,£1ij.if£" who is in Si-.=..-'ttIeci pGSS(£*SSi()'I'i¥._iS r+:::2i:ii:I£?~(*E"'3"§)éL .;:)i"<:r_E":ém':'1'()'11 of his p()SseSsi()1L Pi2i:':§:1§;j. ".f..'f.:'1:'-.?"E_'H':_{'_"'.st':;""p..ﬁZ5VfT§. i_:3"Ir~:% c___i__.c:r:t..:.is.:i<:m. of t.h§:':3 (Tfo'1_.Iri:. in Vs. OF KARNATAKA AND ANOTHER féporfed _ i:1:"1:99T5--.(5) Kar.L.J. 69§ t:h<-'3 ié-tarneci c()u..11s<-;=.1 for ' =.__ t:h<5: 21 ;=:1';§€éi.12:I1i':Sf'i_sz}.IE)n1iti.@«:i iihé-iii 21 pe~rs5<:z:'1 'A-'h{} £53 in $e3~i't:1c-xi _ ff.ﬁposgfseasiarrsv<iiz::'1I10t. be diS:;}(}8S€'$Sf3('3 f()i'(iib}y ever] by <)wne::

1'7

22. P1.21<:§1'1;g mii.2'm<7e on the ciecision of this Court. in SHAMANNA SETTY vs. B.L.CHANNEGOﬂ«'DA F€3'p€)1"£.€:"id. I;'rTt. ILR 2006 KAR' 3588} the Eearméci C(}'i4II}.S.-3f;"?1 for s1,2b1nit:i;eci thai: ss1.1.bn'1ii,t,e<:i i.hat., the Ccaxm; H ' c:a11r.1(:>t. cle1eg;21t.eé his work 1.0 27:11}-* oi'.I1:31*V'_pe.rs§01'1v. '7 23' As .:r1g211'nsi[ this, t;i*i«:%_ '£§3a1"'r1édV c{}ué-1_$é=:I_ ""fG1M"' the"

resp(3:1dem:s 1(3) 10 [b] s§;b:11i.t'{.::d-- _i"fh_at--»._t.l1c>. ;i"1'1'2,{1..CoL1rt an proper <tc):1sider21t,i011 of fi':&1T;<:::'i'a_1 {an 2% 6:A<jM0i'r:i, has 1*igh1:}y dismissed the s1:1%.t' 21:iCi..the;_'<§i"(5i'é3~.§ '£:E}e«eim_.pL1g:;1éd jucigmem. and dtstrree dcms :i1c)t;.-C31},113.17-':v;;n.t4<3if.£k§}:'e_11(1%;.'[I-fa 21130 s'L.1bmii:i:6Ci that: the Suit 0_£"~.ih's:' ;3=}3.irif,iff ~i§§ "-1jéi's.=¢e;i on titie and Lmiess ﬁle p}ai_n_t'iff prov<»:s" i<1j$ i:it:I<~3, t1'1é'§3Ié1i31tiif.1f' Car1;:10'é. claim 1'11j'L1ncti0::a. F1--1:f::her s:§b1;1itt:é€i' «i'..£T:.21tztI*1£:é suit: sc:h<:e<:iuiI<~:- pr(>_pc:.rf;y is part

c)f"'«iAt.&:::11"' pv'1;%c:i1ztseci by t}:"1<:-3 origirlal cieib-ncE_.21.ni: t.he [P3 L'i'<i., t:h1*°0ugh Exiité. He also _ *~s;.L;bI:'_':iiiii«:=:ci £.i'1a1«§' £1116-;:'<~_* was old E3z.11'.}<ii11g_1j in the SE.1ifZ scthedzgzle ' _'_'p2f§)}:~€§é'_rf,§; éi':::_1d it 'W213 <ie1"n<}11'£s11{éci 2-'md 2:: <:r?11p<:>:.mci wax}! 'W£}..--E:3 put

-f;'.V;g:>;9:i~::) §}1§"(f}¥'.€{.':i' €.}'E{'?'. I1Tié;£{',h§i'1{?I"§§3Si emzi ihés d::=:rr2<.:%.£s:;§'1z:%¢:i p<3;"£;iam mi-j*z:i;:;»"~ E 3 18 Eefi'. 2T-220211111: and it I*:n:é1.c:sr1gs~:s to the 1*esp0n(ie1'1{,s 1121) and {b} arzci '{,hCI"€f{)1"€. the in1pugr1.<:>d jL.1cig:n€>1'1t: anti Ci€(7.F€€ does n _(§'1':c22l1 for i1'1i,v3:'r.£'€:re.m:e. Pie £:11S{) subm1'i'.t:<3<.i {has to the ';__Ii»-2-3 Suit scéhedule _pmpc:'t:y, there are t:_hr°ee p:f;)_:;';e:§r9*:';s7.Ve}é:e;._ aria:-«..

thereafter, there is a BIDA mad emd b{::y0z,1§i E3Iu1--A ":fg§ar_1;'V1%ii<1¢r€;. is"; Khemeshnlarzi N0.1:25 and the pl*a.i_nt,iff ff:"§?iI1g§"'éOVAF§h()\&%§ t:}.'iat 'L. Khe1H€:Sb]'ﬁE11'i M1125 I16-as within 'e;11d gi.1*yi11g to knack of the propc-arty of J[i'Vhf;'.'. I:{"E)§°;§'¥VfL)1'1;;g'§f'§(§':.S3,Céi} _a11c1 (b). He also submitted t:h:at the Iff_3SpOI1C3.{;'E].{.f§. 1'{.r:;]VV._e1ﬁ civ_ v(:b}[."hJ21ve purchaised 16% guntas c)£'1a1_1i--;i v€}*1'i;:}.';..,i.':1<?h.;des,fhe'siﬂﬁsctlledttle p1i'ope3rt.y ! and i.hCF€ff:t17ﬁ%9 stilit .<5<%1~1_éLi'L11e property bcsiongs to the {ii§.}'.. V"-.Ft;zr'ii1er he submitted that the resp()11de3m.s 1! a)" ;m'd_ ./ p1_e1i1'}.£',ifi"wass riot: £11..ptss:sl:c?tsé;j_(>:1 of ?i,11£= suit; 5;£,n.:=3du1:: p;:<)pr:rtV at i'._he"1;iz31é'L"0i' E1'~fi.ii1*£g~¢{4}1c:* $ui':; and zxﬁézi" obiiaining i.1'1j:;1r1<:t,i0;n§ the pEa.iAr;f;iI'f;-}1z%.:~3.. m;éci(i'§s:-:1 with the propeﬁy, He also submiiitczd '"'t.'§'ya1.t: i,i'1.e%"'««re%:5§_3'<}1'2gfmzts Ma} ami (E3) ar<:2 {fast gm-*m::1"s; 0f the :~:-éuiii 2:§.;ih§:"€E:,t1§: §V)1'x*);."3::*.z":,3;-* which is in ciispme and the dis~;p1,1i:<-Ed V. "p';:4<>.}:}::%A2ji§i2'* --éi<._:s vaétenii: zmd p<T>s.;s_§es5ssi<';:": §§{}€;',S xvii}; ﬂag-'E _§,i:'._1z3é 2:-'and K§§fi'4{3:§'€f"?§§_)§§."é1'f5 '::E':z:& §3§a,§n'£§.E'f' is»; zmé: é-?.:;':'iii'I:1:%{f§ Em" 2=:.:':}2' ;"{':i£_é:éi'I H€;*;., 19 t.hereE"<.n"s;?.. submitt;e(.i i:1'1ai'. the m1;)1;g;;11tzci j1.2dg:I1<;é:'1€', 2z.:'1c?1_..C_i¥3,(_:1:'e<;>. c7§(><a;s':. 110:'. c3211.} for is.1':.e:1~feren{:e.

24. P1ac:.i1T'3g;; re1i2.m<:e 05.1 the d€£?§E3§()I} (>5.ihgav,E-£f)'1:f¥j'}?e%'2 S1.:ps.'e.111é: (:mm~. in RAMJI RAI &""'AZVR.-'_4' 19$; ',J§1t*§1?IS.HVV' n MALLAH (DEAD) THROUGH Lrs aé;-.A:irR§' gep(;%,-:¢(:.%% 2007 SC page 900, t:hc:+ Erzarzléd-._§é>:,;1":s<§} for' :9&:{éf{5(3:1":cica}:1'c.éai' V '1 (21) and (b) $ubr11.itted i.ia:;t, f'3i}':1;<é§'--{ii-n.pr()\ré"p0:;Sess.i<Jr1 is s11ﬁ'ic:ie1'1t. to 51131111355 iihe suit, '

25. FL11*t..h<;r.._p1.g10i1i.:g 1,"<£2_i';'.:21£'?14c€i:;>.,J"_:m 't';:1c;% d€CiSi(}E] 0f the Honbie s--q ;§féxinzifgjoﬁéri.' NAGAR IMPROVEMENT TRUST VSx. DAHSfigil§f'I;g0iI;'1~e'p0r€,ed in (2005) 10 sec 30, ﬁne IE",?~1}"f.'E1€Z-?f(71 c: {m_ns's<-217' 11?;-1* Tf.h(=: r€:5pc)':1dCn1';s Ma.) and {b} :"A3'11fb':1:1iti:e{i*i:h.2ii.g« Vt-Yh{:',V1€""§')I£¥.i1'1{Eff a.p})r<)a<?h<=:S £:h.<-it C<}u1'ii for iI1ju.~n(.:1;_;i!)'n v.{;':}"aI§ :Zh1ij:~':;§,~~ tT}1at: he is the owner he? m:.15t. pmvz.-3 ihat. he is 't'hmr;: c::wvr1'e.:f[~V' in the: ;:>:"<2s<::m: (EEISEE tile pia:..iz1¥:.i.ff F1215; failed in H {£12,111 i1«:§ iés 'i.i"1c~:: czawma. :1 '§ § E E 20

28. Pieicing re1i21.:'1:::ca on the decisior': of the A11a3.'_1_ab21d Higil <:ou;~:':_ in sM:r.N1RMAz..A KANTA VS. MULK 'kamx AND ANOTHER 1~epm~:-eci in AIR 1977 giéﬁe 145, the Iearmtgtci C()1.2I'}S{'?1 for $1119 r§::s§';5<)';1e:ig:%'r'1Ats_:."i {€:)' aﬁci.» (by) sL1bmit:i.ed 1;h.:»1t: t".}1<:2 <)b&;<2r*v'2u".ic)z'1s 11121ci€%',_1'_n"1he p:*<_2C€cd'ir1gs'--~fQi*, f:.empo1*ary 0:rcieFs £111? not": 1*e1ex:'a11.t:"'V£'g)r pa1':asi1"1g;f _ _:F11'i:{:_I Virerdici. amt; i:1':Ea1.. K _' V _« 2?, P}.a(:ing 2'e_I_iance 'of this Court in RAGHAVENDRA Q vsgf AND OTHERS 18.1, the: Iearned CO1l1":S£'} i3<)r .._":T.11<:: 'mud (13) submitted that an mega] as 21ga:£1'1s3t. the: true 0§s.z:1€;r.

.25.}, P3a(.:E::1g;'~-.1feEia:'1c<:t an the cir:tcisi()n of this; Court; in K.V.3§Aﬁ§4\YA1$%".'i'S;'i;;'Si'{ARANA GOWDA mp<:=riiec1 in ILR 1986 page 1130? ihe I:%am..ed c::)L1nseE for '£116: re-spc)r1d(--:n€:s .1 Q i22} e::1'ia%'T ﬁzz} $1,: ¥:3miét:e::{i_ $1712.-":'€: a p€:.:'s;<3:'1 $31': Wr<}:':g;I':.:E ;_}<3s?.s«;%sss§c>:": £5 3'1{Lé73 ..¢:?:'}EI§§,k?{i €'=::;:' mg 1.2 E"i.€ﬁf"£',§.€f2EE &§§_;§.':1§ETiS'§4 "ihaj: ':':m«:-.% :;1a:'::':9::'. 21

29. PIac:.ing; I'{i?1iE:11'1{?fi? on 't:he C1E;?CiS.i('.)£'1 01' this: Ce;)L__.:rt in S.K.NINGAPPA Vs. PUTTAPPA1'ep()rt,e:ci in 1990 (3,zjKé;g:;L,J (Supp) page 283, emd tihe c1e=:<f:ision of the P~}<)I1".¢ %::i'¥«z3:V <:om in THIRUVANCHAN SANKARAN. _.f§L'}\;'.JfPfLLAI AMMA GOURI AMMA AND OTHERS'«1fép_{§§:tc%(i *;.fi -AIR" 'V KERALA 310, '{.1"1€', Eeamed c:<)L1n:2;L(g%}'w.MI'0r iV:.119 1{z:1}V eniid {b} 5subm.it.tec1 t:}1at;',_i:heyj3():;$c3Si(3I1 gc>"<-}:s\«v1t.h £1119 0wnt%1'sI'3ip.

30. P1e1ci1"1_;§;»; 'i'»:.::}:j'a1r1(*:§3: rgyrfi:h<2 "dEC.i§s1ij1'1 0f the It~Ion.'bIe SE,i;}£"€E'};"1{') C<)1:;'f NAIDU (DEAD) BY L,Rs. Vs.:*.%.1.»;.c;A:\ti*4:g;:§fr1fT»'(1i;*§:A1>)M BY L.Rs. AND OHTERS 1*e;3(>r€',c3ci £11 JT page 331, the ilear11e':d counst-31 £?::.vfi.h<2 :=<:¥spvc>x:' sdezlts" "1 {:1)____aa.::1d (I3) ssubmititiezd that. when the c::1s€=:

is'-13213611..on_faIS:;tEi<>.QcL :52. pe:1"<sc::n has 110 rig__§E:1t. tic) app1'0a.(:11 the C<)1,:1°i;":' .E',if :d 1'1£*:'€'i:;% 11%;' he s:3L1r'm:"1'1aI*:i_'Ey i:.i'1r<)v.-':1 <::z.1i: 211; zmy 5.-ttelge Qf _ T . ffié: 11' [E ga £1i.:)1 § ;«:_ 22 318 Th€%I"f3rf€.)?{'€. ihc 1621111901 c<)unsei. fen' 11hr: r<3sp{}t-'.z_de.;'1f,s5 Ma) and (b) ::~;u'I3mit.tt:~.ci tihat .i.;mpz:1g§31ed J L1(igm€nE; axiti' does riof C2111 feat' ir:te;'ferre11£%r:.

82. I §"_121vc:°: <::areéfu3]_y C(313'E§iC1E3i"(?C§T.i'1!3'SL'ib1'1j'i§Es-§{H1S'-ﬁléiviiﬁ by the E<':"a.z"'m;%d C()E.1.I"1S<';3] for the paVri.i<2ss.;" _' A 'T

33. The point that azriseé i2"-->;?111y , Whether the impugned, ':jgL&'::igr'Izk:J"r""2i. dégéfée '" Cc1l.ls for ini'c3:j22rence and {he suii Q]"EXf1l'bi1P} or Exhi}:)it: D4?' A ' A b ' bL V

84. {It is'T"r€1.£3xr2i':1t. i;c§'«v..f1c3t.e,- the suit is far pem.13.ner:1t inj1.1n.c:t:ic)n."*_'}"§1c'pI.2i1r'ii;.£ff"cliéiiggigs that he is the owmar of the suit: Schézduié".p:*<:apé:"t.y9'.;1i'2.d}hiss f21t.1'1e;' purchased t'.h.é: Suit S-vc:heciu'1<--4:~;'progaeréy.,fft3'ﬁ1 i"\;V.5 through 1'cg__.§ist.§é1"e£E safe deed /€33/"1.95i «i'[£ié'.7,A EiX.E3'.1 a1'1<;i Iihe: p121i1t1ti.Ef is in pé3sS;css§i*{):j: " rr.;1:i'1~<§' '-=;§i1%§-<3yn1ez'1i. of thr3: 81.11': $cIr1<:dL:Eé: property and has <::1'it:-_E9'ssé:ti "_'t;».E:c:";Sé_Iit :3{:h<2dL1Ie p:'<;ep€,1"'t;'y Wit:h. 2?: barbeéd wire E{:js":<ée. '§.'E'--?g$ ggéiz-ié-;':'§,i§:'§' is; :.15:;iz't1g-g 'ifhﬁi 5§'é.Eﬁ'. ss<:§1<3:{§u.Ee: p:'<3;3<i%ri:§; Em' the:

-2

2./-~~"' 23 pz:1r'po:'-.:.r: 01" km-zpirig Iix--'es.;t:ock9 E12-13:' si;o<:k, 111;-'1I'11,EI'€ "a.11d.~.__<)t}1e::1' 21g1'i.c:1z}i;L,11';1} i1'11pI<;%:11e;'1i:$.

35. The de£'er1daI1t'.$ r<;2s}:)<)11dent:s1[z1] that the sfsuii: .sChed_1,11e pr()peri.y has:"ﬁé€31:« pL1r<:;h2.1S;a3Li b'§; ' i:h'=s-.3.

origginzii defe'nd£~1m', U16? I3e1:";g21£cm'-:"SpL:V:1 Pip¢':;: {?§'~ L.i'nﬁ~te<':}--.V thmugh Ex.E).4 and the, s3a..1i':: sc:Ea€é'c*i7§iEe 1:>1"<);):J-*t1_f£:;\;é.:é;; p}:i;m: item. No.5 of ihcé prc>p<:-ﬂy }31.II'Ch;2"i.':'.:"s'_('3Ci _fhr£$L2g11'Ex.I).4. The miginai (lef'e21d2131i: 1'.<-3., ihe company 'R-V"E3__E'; iii'Vpbs.s§.<:é:§iV:>11.'.-a3'1cE erljoymemi of the property a_11t}j1-.t',E'1er<é;;1ﬁ.Qa';" i'.f1L*_ d.E:::feI1.r§1;21nis 1(a) and (b) have p1:11'ch21seiE_£1116"prc)p::Ijf[y5.' :11f1<;§v.t}1éyare in possessien and e3:1jc>yn1<3:1t: rQf :1':1*1e% Vp;'§}{)Lr.ij,%:--T._ "'!'}'1ere was 2111 old diiapidated btxiiding e:2<_t.<«::i':;1.1'1'i§;v ti} 1.115»; ":~:L.3_'4?5'§: sctheduler pmpezrty and it was ds:.m(>Iisl';£?:.<1 'a2'3{.1 t,]f£<::':3;1:'f{.<2r, .21 compound wail WE1;'?~3 put up <,2€f":j::%}1V. :'&:.,s1';-<:vw2'1'aévAB in t:}1{~: Sm-:*.t;eh. 'I'he:< demoiishe:«.:i perticm W215; E<¥:'f7'i: 'va<::»'H'1i7ga;'t'1}€1 it: 't3e1(:»ngs to the ciefe:3:1(i21:1t's M21] eiulci £13}.

36. pIa.i;'1i,ii'i'has zéxamixmd PXPVSK to 5 and »:~>x[hibit£:; 4' E' ' .¥ff<; E3. 2:3 E'":2:2ve %3<':e~:.:{:: :n_e.2rR<e:e:§. E 2 3 24 3?' '£'_he def'e'r1c1a.1'1i:s M21} and {{3} _h ave exan1i11<3.dV.ET)_\?Vs.i to 13 and é3}<.Z}1.ib.ii1S If). E. to 1128 }1ave b:a>er1 marked 'I'}1r:: p1.aint.iffe111c.i P'»?\/35.2 {cc 5 have d<>:p{§.s_§é2ci:'iaiiéiilé pia:';1tii"f the owner of 'the suit, s<:'Ij;€}{:it:I<3 p1f013;<3:"f:'}'r«.;3.1'1'€i * 1;.}1"x';> suit: schedule property has iaeen pufhﬁhéiisgtd t11'_:_--m§1g}1'~ and the p1ai11ti_ff enjcnyizig 1;:he s1;ii?--Vsc:hed:11é"w.pi*:{)p'€:rt.§§?. The pI.ain'i:iff has cieposcéd {that if1~r:_ hasVjixit. ::p§'"{Qe1rb€c1v"wii9e fencing and he is Lzsilng the suit; sched-1.11.0 vf§21'_ $t(J1"i11g manure and agriixuitural inf: pL'a.<«:ri;e111§s, 1;

39. PW72' "}'.1{,.2i_S ci}:~.po$€d' f,.ha.fT, he was the Pate} of the viilage and Sz,:it:". prd;:x¢i"{,y ,«~origi11aE1y belonged ta one Chiiana E\/I1111iswLa.mi' E{aj _u. a.:"1d~~'Ch..i.:1:'1appa Ragu ;=;1.=;a.s; N€iF£1:y'£if}E1 Eflziﬁzv_;)1,1_.ﬁ§f'3*1a§scai.__it.. If,' 'wsg-s;;:a"21 'izactzxzit; 5-3it:e .22::1d Chin1"121ppa Raju Rr21S"..i'1'i?'p:C'i'E3.g§fT'E«3§5.i(3'I"i ._tf}'1_1. his ciieaﬁl arad thereeaftrzr, the }311£1.iI1iIi{f is

-.__§.:j1 p<>£§s-."§e.$'Si()i'1 <3§ i_£;??{t:3 smitf. sc:.hc3d::;kt p:*<>pc%'rt},r. '{":1e_re is 21 wall _ =..giij&f§:ii1"2§; iiim é;:.::_'L2}'%: scrliecizzie pr<)pc31'1;y a.::'1d £1112.-% h£"}t.3.$€ on the « "<:§é7§§r3'E;{}§'i'£'3 E-;;id;:~': gmci the 5s;m'"£; .s:'s(.iE"1<.-*,{iz;.11::: pr:)g:re1"%:§,z is; :::se<,i§ F01' :=:3€:<}rin§g, jir:f;;p=iI€:::;:%:'}i.s 2-Hid §E}£:3;if"§Ei§"{;'f, "§"'=:'> {rm-3 mf>:°i.E': 2?:ne:i ::";{f2uE.E2 9:" 3:23 :es:.:ii. E %///W,,...

d.5:fe:1de1;m;..

25 pr:>pe1't".y. ("ht/;,*1"<:: Co1i1i1pm2r1ci of barbed wire fi>'n.c:i11g wit.ir1.__s{.on<::

piliars.

40. In his <3mss--c2Xan1E1'1ati0n. 13'.W..?.- 11215 "<19-nit:-d"A i h'<~:

SSL.lggL'fSfIi{)1i}. "mat the d€fe.:':(i2mt:s:s* %1.0u:s€>f" .ir§i:»::_ t,}1vei'.Vs'L1:7i. p1'operty a1'1ci has; 'ddII1ii't€d the S'L3g§:__5,('L"i€§E',i{1;:.1f1A.iZ}1.é1f.".f,f'1€, Ir.1{)'i{&§~:3 R:;_?'_ the: dtsfendazit ext€;n<:1£:ci iI}1'.('} $z.1it;'*;;;a*'e1>})¢:1'i;y '1.3 £';L€'iT3Iff;'f_; it"aC<3IIa.ps;c:d. V He has st:at.<:ci that the XV-';'EH_\»'V&1S b{1§.I'€i :i0.;_"€.Tr1 t.d's;{)'£:i:h and it was 4 ft. 1'11 Ixeight. and therszxxrzivsi' £111;gIa {he west'. of the house of the cie£'e:;a:1z:§a_r3t.. He§11.éis'«dé';'ii_'ed_ €::jiff1e s3ugges'£.i01'1 that the defexldazrat ihac_},."st6(i'1<;€d'--§jh_é¥' ztfaeiigiraeiy in the Compound and t.E1t_'-: SQ;-7.f£. pr<3;3c%r':;y"-.i_$' .i:I3§{?.E1',fC1{§'C}' in the pzropertzy purchased by the d<::;f"e':1u{iar:*;.V .'3':1(i1'..ti1Q_'"..'L'suit propierty beiolags to the }'1~£1é3 cieposaci tlmt. he was w0;'kir1.g.g ass "'L...._VvSh21:'1E§h{§g; 'é;'ii1V':>g_ga:§' As::<:01,1n.i:em*{. zmci S€:<:1*e:t.21r3,* Qf 1-'%iiekah::1E1i. _ *~--._§:%r12*u:121 }?211<t.<%I*1_:.1y21t.}1. Aﬁer the pa.:1c:1'1aya.i:I'1s \.ve:"<::. (3C)I1St.iT.Llf,E§d.3

5._'_V"}.'1:>»'t%;%3:3Eiséég. of §)mp:;:%'ri:i.es«; was pr£':pa.1'<:(§ eimci he has; <:<>§E€=:::§;<:d {E353 :fé'.z':f>:' §Se<_::"s*:i:2-zzfjz E153; {E252 :e~;;u§é: ${:%}m{i'z.zZé;°% §}§'€f§p{E§"{1}"., EEG §s:nz3's.£2";% 'i.h€: 26

prtxpeﬂy of é;,1i1e ci<3femia_.r1'i:. The pr()pe1*ty 01' the p1aintji_f_f and the c£efend212'1.i', is se_pe1r'at.e{i 13}; a wall which :*1.zr3,9" 1 1a:~i§'t.h"aic) s<311£,Ei1_. The W211} is» in ex.is"i:er3c<:=. S~§iI'}(7C 1958. H(>':::~;é;3f' beI<)ng:~;; to the p1aim:;iff. Tine p1a.i.ntiffis"in p{)s..séss:i_0:'1;-f?'I'i1c d{i'f€'I}d.':1I3tS propeerty house 1_1'si, N0A:§'1__1. 9_,_z i.20 _;».:1r1"d. they are a<,1je1(:e1_";_i: 110 each. ether.' 42' In his <:1_'os=,:s~c}§et:;7§1i11at.i't§1;;';}§;§%'J.'3 s3't ;~1ted Ehat the wail W213 in €XiSt€:I1C€;' village and he has seen the not: know the I11€£aSt11'{'3fI"1€I1'{ZS€ of _§1?a{::V"Vst1it §€E.i1.éé:i=La,.}t3 pr0'perT;y and he has not seen the s~32i] e~::1€e::i, .._ " .

43. P¥V.;g1*§1_2¥};: ' i:E <:;>. {E11211 £1119 p1z.aiI1:.1~_..p: _fat,.hc3r ;).111"a:h21$e§&c1'Vi.he SVi.Ei§..'S{?11§3CiLI1E? prop(:r1:,y through sa11e~deed i"'he suit. p:mperf.y .r1'1<-3a.sur'es; 50113.. X 801%.. It is; an *t,:':c::.%sc>:.1':;1*g¢r::.;= Ezziriet of the xriilaige: maci. To tlmsz xxreat, 9f the suit: p1*()uf';€jr'f;}{, ;§r0p<21'i.y N<).}23 Ellld 123--A is -s»si'z:1.1e1t:=<'3::i_. His 'V..f}:.'€:.}f1:-%:A* $113':-<::ha:'~s€:i 'she: pr<')p<=3r%y E)e21:"§::":§g ?'~Z<>.1.23 zmci E2:3--A an {Eh/' E£3:'"§é% §°r<f;m M :,::.:'z.§s3Wz1my. §{2':"€E'2z.7: 'was; arm'-.%.:':;,§{;%{§ in ihéfi "\W S 27 r121m.<;% of 11.1.55 father. To 1119 west; of propexiy bearing _N_(). 128 amci 12i3~A. ﬁle pmperty Nc>.124 a.:1.;,}é;ri-:3z.j:béa:iii' No.I24n the pmpc-;':rt:y 01' Lash_n1a1m:"1a""is:. 't:I'1£31"e;é_2'iiV;-si iitivmazfigrss property N<:>.1_25 z111('i_ }2E">--A. '_I'i3e h(3:i,1:E5f;*L~._V'\;*E}E-2- (é{Jv:1:si:Vr11(£f.{éi;"i.'Von 30/O1 / 1968 and €':.h<';3 house s--i.:ii't1abt.e%d.V.ii1 "(>'f" £22," 123 and 123A and the 1f?:.1j1ai13i.{'1"§§ 'p_(}'fffi){1 of 122 used for sm1"i.r1g marlure and tiimber.

44. In his3<31':.:»s$:>eXam§11~:it.i(><nf PWN Sf211l€d that he has ciep()S<3,d dz: E}-é.£j:.éiV1f'=--r).f"I"z;.n:i1y, He has admitted the s11ggesi;i()1'1 vi.hat Em:"E1é%;:s«_i1iT<;¥(Eihe Izsuit in respetriz 0f the pr()p€:"t.y oi' ihe cief'er1(iV€1.L::;tL; _ He 1:1':-.155" admitied i:hat: his father was th.<: Ch~a§_E.;"n1é1:: of 'E3'§1f;'%*:§£E}E1ﬂi Gmup P22.11{:I*3ay*z1t.E3. He has d'e:_1ie<;i' 'the: --si2g;;j§5§£::é§'i3__g)11 tfiat t.hey auﬁe not in gaosasessioxa of 1<;aI:1"1_a V I\.?-12.121'./Z 1:-zzfizi i:1§s§i_s; 113%'. ;<;:i:<3ri;'1g;3; mar11.xre in ':.he suit prc)p<:r'i:j__J.

§}§I§'}{,:§'1v2i§§§{f{.§ {mil} ' "

45.' ~. .i3'.gW.5 has «:iep<.:s<;2c:1 that. the fatfxel" 0f the pia.int.:iff /gzgm the §&!,I'1{T§ z"m:%:1:e§1.2:"Ez'2,f;;; 50' X ESQ" E111 '{,}f:e .}2{<i€211:* §_1§}§3~lE.. A': {Em i'.EE"E"3{f:"i <3? éiéaéé seaaaie, 1.E:<-ire wags; ;3mps:rE.y 'L/' I 28 bi?.1c}'11gi:'3gg to him towarda; E?E}Si' and west: of 't.h:'2 p1:(:»pe1'i_:§...{ said. '_1"h_e1"€: W-"2'~}..'j-3 mud mad. amci 1101.z_$e t,()w:~:1rds the <3fv'pj'e)';3€ri.'y :'soI<i by him, In the year 3958, he said VW3SE,(;?'I"£} ':':"m;_IvS(,3' in the pEai'1'1t:iff as per EIX.P«9. The }{.':1i.}".':E1 has ::1*é{_21n§;c9d the 113.1116 of the plaintiff". in 1951 ;)c}Ss3;'eé:;s.ic3:71 c>i_'.(§r'1£:_ pV1'e_i;>e1x*i:y W215 deiixrensgi to the p1:--1intiEFs fatllef, * possession of another prC)p€1"i'._';: n1e21sLi;firig §G' X._: £133 th€;3 plaintiff'. The p1a.imjf'f has ?i'i'0u s <:* in £11.16 p1'0pe1'ty said by him a:*iu:i__ he1s3""'i€:tﬁ' ()j3é'1'1""spa<::e for rr1a11ure pit, pa1'king; carii, si:():_i:1g ';1grT'ictz11't'Lif;=31}. 'i__tn.p16In€m:s and hay s3i:(3(:k.: Mai'1'u.L1je pit; a1.11{i.._'}«I21y$t.o(tk are by the side of the old house é13f1c1i._cmnp0i:mtiv.._."Tidy: c:@mp0u;3:1C1 feli down and he ': xv "\ >re<r1';«s:d .="~0:"r1€ p§11>1rs5.V. .

1-1 1;r%:*r:= p1'npr:ri.y of N2_1rasza_:11n2a tgg the-3 v;.e_§§:'~.3'£; LA.N21'rz17sa,.m.n121 21 :-arznim' auraix 0f 121% p1air3'£;iff. She ahead"11;?"issﬁéts.'"'Na:"asan1ma f<:>sf:.<:-1'e.<:i Chs";'I"1gEi,II1El1'&1ju arid he ES 11<§1:fn::.:f_e-*.';'T.N:::;*;2zs=§'2;:{1*1':*;'12?: is a1s;<:> 120 r11:>r€:. KriSh:121raj1,: inherit:eci {he '3:>1*{>'p<;>:rf;i},;--V--V j----of Narmseinamzi. '1'he:rr: p1'0peri:'.y <:>f §.,:a:ks§1z1{;2TLm:--1 r1a":6 the: v..?es>;'£' {sf p:"<>per%E.;_; GE E\§'e3;:'z¢1s«:;21:':':m2:. 'E'he::'r:: is W 7.§§~§L}£% rs3;::.§i E.i}--%'i}1€? 'Gs£'ﬁ'f.€»E <9? g}:":§;3:::*:"%:y $5 §.4;,ﬂa:;$%1:e%:.12.:32z1. E .

EVM ,,,, ..

29

48. 1.11 the czrosss~€::><;a£"r1i1'122,t'i<)}:1, PM/'.5 has dmlied the sz,2.ggcést:i(m *£:§"1at 83!. No.6 is; dif§éreé1'1t. and N3.y21:1appa:12.17,S'i'x£3I'.ty Palya ':'v'.{.aj'ure ciiE"f'e1*e:%:r1 ii and {here was no }1(31;.:;{%"'a1.if:~c}. : 15f1:_:.,zc'i Wail in the ;;>a'0_p::>.ﬂy amid £10 Tlhlif p1a.im.i.f£'s fa_i.Ea--.:>r__ 'fa:1C3~.V:he:A 1".2.§:i.sg~.. 1101'. dr21_Eve1*ed 2:11:13' site to the p122,i:r1t:i_fi'é3A: :f7e1t'h£;i? iz'1_iE}'5*-1 Q $i:ai:eci fhai: he has said (am: Si{",E§ t()_N213'éé't';$_E1f1'3{I]€£~'if1.A.,':f.;}."}_§ _11_é:.ar%i)3{L. vi(:i11ity and 1'1f:'. d("1(~3$5 ram": 't.h1*0ugh which flae p1a.int:if3' got the and ctannot say under wflat. doc ihpro party".

47. ]f)'\,V.:__1.. He has deposed thaf; he wzxié,;1i9I3(>ViV;;;ii.€i3-~ .'C:on1111issi<>11@1* and he visitecl the spot and aiong with '£1163 sketch. He Vivi:-:,:a.g§ i421}<:_§:f::; of Abdui Sllakoor 21 rs:~t.ir<3d s'L11*w.~":y:>r eirifi ' 31i€';1:;3:_:;_v:jed .._G1'am21i:1:1_2131a. wiziith ends wiiih the BDA z"0a<:i (51-"z i:§:1e ix:-éé5j§'xf:*:'1 side and has giver} .me3.sur€:1I1e;r1'iis3 cf ali _ *~.._t:h'c:vpr'c;§p<313?:i<f:$; Ellld i;h<3 s;:<:3r3t;e1*1'£:.s3 of tihe rcpcm; are e::.c:>r:r<:=.(~;t;, He':

5._"'{i.icE ':1V§}t."'vmbsezirve: $f:c3riz1g of I"£1§;1i",1L'1.i.'€3, hay <31' ;1grici:,:1.i:z.::'21i w_;.».m,.._..n 30 in1p§e:m€r'11;:s in £1216 suit s<:1'1€éd1,:I<3 properiy and ilhfﬁ sii'.<=;..~--was 21 vamaifxi: site.

48' In his CF05-ES exzm1i_n.z1£:i()11, 'IIWEI has S1':_2_§ii,c?::I.i..ha%t.*h¢%: V' had t'.z1}<:em Ab1.:<:iuI Shak0<>:.", a retiféci' « SL.11"v;c3;t§I«._fox?' his assis£'.anc:e and he 111ee1ssu1*e€1 from BI)P;.__r{§3,_d whé::_;f¢"i'vh>:-2 x.-*=i1Ea,g_§é'--.. road joins emd uptrz} the point \vhttLJ7é"~it mri';s_ to .t.i(32}ih and he did rmii notice the prope:1'tié:s..._situ2i1:eéi L-#141 13$-tiweexl fhése: poi'r1ts. There is no access to the) V_cii€3';jL1i:ed._V from the (:¥efendar;i;'s p2*()pe1'f35,.. H6; f'm;;.:'id"'v€T,}ie.'"'<3r11:i'ance 1:0 the suit property cmly ::1é;~m_§g_:,a ' i;§"aéV"»g:t3111pc>11:1d \?V61H in fm::1.t the p121inf.ii:i7s pmperty is shown as PQRS in and if is si.t:uat.eci in §:y.:<;1,:I1211:lf1£-§1'v2j1:i" V ...... -4 I V. __;i<:3.fe1'1daI11t .N0,"E{a). He has deposed that t_k.'s.€ 81:11" §:f£E.}f1€;§{§;.§£'E{i '§:3V1"€§p€I"ty beI<;z'1ge:;.£f}»é£, A mzap sf "£11m ,'I'3i"{}« '){:'ii""3)'_L§-" is :.ef:.Esi;{> ::*€;*r.;:§s+;iie':*€:{i. z.=1k';':";<f with Ei_>«:.E}--:E~. QTEE3 _ M __ 1- 5-,:

F 31 Anantharamaiah. assieited him_i11 1«:3(":ai,iz1g and pu1'Chas_ir__1_g the Suit ec:%1ech.11e piepertjyz The 31111; schedule properiiy 'Gramathanzi deeeribed zaae iiem NQ5 in E:>{,1}--4~. ':ié'e-sieri:

extreme of Gramaiharza ie the suit pr0perfyi__._"Fhere' waS*:«1__ emaﬁ tiled roof house on the easterr1fs§§i"de< a{.I6ATiVg_§f'.ji:iE:e:i7«'r<§§:3:f house an the Western side. The wéete:fﬁA~§sid;e_ é3f_ th'e»VVhQViivee was in :3. dﬁapidated conditi0nV;mad th'e._x%:--al1s :edIia; geed;"'e' The building was 'U' ehaped. Thé"e«:f£easuremenEe= eéeei Vie west V was '2'(} feet and north is ecuth W2:-.§ 60"'feet. '1"?t";r2r€.9'§x.?ae open space in between the tWe"«.._sej.1.iesA., ffE}fie"w.ﬁiif§a;p;i{iated po"rt.i<:>:1 of the heuse except 20 fee: pertien that was :"ef,;«':.e*\;*c*-:Vd..' '~1;he rough sketch showing the detaiie 0f¥i.l';Ae the Cf)'ﬂ:~':§f_.'E'"1._1(f:'iT.i.€L}§1 made; A fermee.'§'j}Aﬂe:moIiehing an area 9f 30 feet 15: 88 fee'£1:;---. the pmperiy" in diepuie. Ta iihe west of " i?:ae Suﬁ"-«ee}1§;'::£:1VL'E.e Aprepeziy, there is Qiaimiffe property, At the H 'A " §fvefii.in%g?---- ihe emit? there wee a 8111311 heuee er: the western eide =:§£'~:me emf. saeheziuie _;:=re;:aeri3; an the eeu?i%:e'm eﬂgev The T ee'z:ih*er'§: and weei:e:":: side ef Ehe euiiiz eatheéuie preeerigr Ewe 32 136611 enclosezd with 31:": bearbergi wires; guild that :10a*i;11::?:"11_-sicie is la-zpt: open 11:)?' 21c::(::ee';:s to iorries to 2139 the be1<:};<;ya:I_*ci 21s..s'i:.;}:x-age" "£'h€: e::Q1:1}:s(>'m1c't Kim on theis wes:;i€fr1'1 sicie <31" the F_:gi.i.i'E«g3i;'2g.': :11} 1955 some :e;<:c«:>1'}d ]r1z.mc.i 1:m1<:11i.1:eric:ss were <>bt".é'x_i.;1.e~€ij'wféay 9 facttwy and 5-:~{:0r<.=.d wiithirz the c:omp<_:u11gi '.-V311. " " {£11. 19?2 he ' p1'0pC3S8Ci ta 56:11 the p1"0pert:y and é1;jpE1e_d'~:.§%>:r bi.f'urce1ti(:11 0f the proper"£y into H_thre<: , '}:)é}.IfV'(,i.{.)f1-532:; e11"< 16/12/1.9731. In May 1972 he t}1.é_ t._heV v_i1Iag<:é pemchayath bifa.:zrLta_t:i11g ij':-2~e. §;rO'}3§:rt.y ittto p<3rt.i0ns amd as s<3_parert:e. Khar1eshH1--aifi _N'c;s.;;1'19';=._'1.?;G,_ 121 were giver}. '_1'.'he:=. p1e1i.r1'€.iViif'; the suit schedxiie property .23;i';c£" ._h£3 with the pIaiI1i;i.ff on 19/.12./' 1.971 é§%'1~:'_I é}f1'§§i*z§(;EA'ijzf: €116: Suﬁ. S'-:':§'41n.§.Vft-\'.«»w.E-'1JL.3.€-h_',«¥ prczperiy Qjr {V211}/~ <$::;,y21xr§:i_.. v "1'1':%;i- p1ai.ntiff did z1ot: 21g1'ee. On. §2f:i"£3?§§; h};%"«i§:z1;*I1t that the ;)Ia1i11iéfi"E121d c£is3tu1"b<:d S{}I'fi€;'. piEi'1az_":§V __a:V1'-<:§, '=I:j12£.dj-_§r_QiI£:<tte{i r:":am,?..z:e in {E19 .&s:.1ii; :3:':.he3du.§e '}.__Vjpr9p€f'€§?"'Mé1:1d« 'ci:j;1é5ipeci on 29/E2/'E9?'I 311151 he went to £1115: spat; aI"2{i ';1;<sE?%:;;€.~<i"éf.I'§::2 pig'-:i:'&§;iffss;; '£3';'<_*;E':£'1e:'s:s :a:;:;(i §%§{°i1'"¥.?2:?;}'1§i:é-T; ts.) I.'€';*,§I}{}'V€, " :v"'§",§."':a:f.i"'.V"};"§§§3§."£?.,.EE"'§?'..-;5iﬂ(§ §;§:1<:}; §i§1§'€;?£Ii'§€iE11ﬁE{'§ §";ém., '§7E":.e§:::*§=.§?c>:':-2 2146:? §<;{§;_.§;e{E S' 33 {I16 «:t<31npIa.im: zmd 21 0.215:-srs: Was; :.'egist<3re<:£. The: piaintiff has_=, 110 .r.ig}1i: in the sm"£: S(',h.€;¥Ci1£.IC pI"¢:)p€I'i'.§,-=" and he was in post %§s3§:i{):1 of thé: 5512111,. s3<.':}1<:é<i1,:Ie p1*<3pcéz*i:y zimd there ;. (if f01,21'2::i21f.i<31'1 in the suit. sc:h_eciu§e p:r<)p<3ri,y. He.2*at»<.>:§iv::3d,:Ex'D48.. {mm the Vilizage pa:1c1"1ayat.h &"i.ﬁ.€31' fglling.f.11<é:,:§L:1.ifi= 2'1'1;":{iL,_'i€:qis stated i:I1a:{: Khemes'hma1"i No.12? b§:i.0:a;g§53V_ tzhc:'}5'.Eé;i§1tVii'f,:'§ 'iv'}1=:2 : ; pahani exitrad of Sy.N<).35«-'M I .'['3:>i21.}':21.}ﬁj_ei'}1i v%;I1'E.21ge is marked Ex.D~16' 11 i.1rac;1" " cf G0Vernm_e:r1i:

land si:0<:«d in i;hr2 .:12.11nev.-of.i}31a3:1iiﬂ"' -fit' xx.-"as; later on revemed by me £}E'j'£161'§__Of;_th£§ «A$$ist;1;3§'t; ,Cn)1fﬁinissi01"1_e_r.

50. in Hiés' D.W.2 has s1:'af:ed i;hai the suit ;3f0_p€:f_t.y is V5.11. Ex.D.»4 and Kha.:nc3s1m1ari mzmber is E1*C}ViT'_"I'.I}L'*.';"'.}v}'{':iV:()_I".i VE;'*.('l'1 Tbs €XtE';'i1'i'. of the suit pr<>pe'rt,3; ﬁgs» mat. éap,€:c?i'f1'€:2a1i}; £I1enti«::a';1r3»:I in EZ2<.}i")~a'iI». 1113111 No.5 f;f:i'é.i!}f;Ei'[}§:§ifi'1£ii_ Vvrmi. :§£:*p'a:r2:t:é:i}*' ciesgéribtéci wiiih the bom1dar£t;*s:;

§Iv"}".§tV'.h*2",': i~":':«':";IVtL*, ..{i:%-.e3d_V:§1:'1_ci c:<)mm0:n bc)1;1:'1a:iariess are givezz anti {he w<23s::i4é:2i;'1%' :;;g:«'L§.:"2€Eivz1;"§*iﬁif" £2219: ]I"£{}LES€:', 310%, r12e:§'1£:i{mz:2{§ in the $21.15:

Q€'i':{}_. '+&Z'E":e:':<2 §32_z.r<:E:21::-;;étt{iE zhzzr }}§"{}p€'.E'§§,f §%":u_i~. knmv ihzzt; E'I§'3{'i 34 p1"<>pe'rt:.y' of the piazzimiff :'~s3it:a1.at_e{i on 'i'.1'1£3 vacs;'é.er'r1 :~:.'i<:,1e~~.__c)'f" the p}*0pert:y p1,mthas;cd by him. Khaz'1eshma:'i N0s_§;~.' ufT'~._}ais p1"c>perties are 119 ii?) 121 zmd K1'1ar1es}1mari. N<>.__1j2i2 bc31c'31'1g to f.hf;', p1a.ir1i;if£'. I--I<3: has; cierzieéi the s'z,i'gg§e&:f'ioti iir:31_, 7 Kh2m.eshme1rj r11.:r:.13:mf (ref the suit s(:h"é:'<;}Uie 7p1'Qpéa=f,y Vis-[II 22. has s{::;1t:ed tllaéi he had aziiﬁ;-geci ir;i.Ai;ii;§%TCbriipiéiifgét:

pI_e1jI1ti_ff had Uespassed .i1_1_t9 t:h<-?Vp-:r§)pe1"iy é1.r1d i*:V:.:«i «:i..ic:a>.1f1vV1r::1i'{.te<:!. ' misgébief amd 1:116 plexintiff had dim1.§::;e_d i;I*1'<;~-- «_1f1*1ar"1_L1i;e on his prc)_p<3;r{y zmci he did 3:1'i:)'t.&_ i"i.i_6:V air-1:; Suit for p<3rn"1a,11er1'£;

ir1jL1nctior1_. Tht-art: is no aV:?_gié:sés.V.i',<;; i3 i}s.v"»pfcpcérty' from the w<:sst<~3rn side. P i'::' {fic:1:iefL£.._'i',i1<3 :€«11ggesi.ic>1'1 izllat: Hm house of the p1ai11t.iff'--e3if;'u3.ted i11:L'Khz1_iVH:si:;1n122ri N0. "123. He has stated £11211: {(3 the e:21..é*;i',«._4c3I" fhcé ;3::9.é1>;3r;>1't.}; 113.9 }1a:>rJ_sse with the ~::Eos=,e£i £:Q.n1pma:::§§i Sif.E,1EV£i'.éE_§iV. To the west t:_here is 21 smaii .h<::suse: of I-ihe?';:=1;1ii'1t'.if{£'»-.£121CiQptzn 011 $16 I1G1"U'I€;YI'i'1 ssidan, the villzxge r<3:§::ZC1;__ is T_éiéaa:§:;2f;V<%{i ~f]E'{;: the s;<)'ut:_hM. Sy".N<>.82 of '{i.1'}E,' p§3.i.:2£:£§f var-*.21;s

-- '-...,.v§f(}I'n":t":ﬂy '5:;£1:.1::;;3h£.:%L<:f1J; "i'he3 $t:<:»me piEEz:11":':'s are ssituzztied {>11 the 2'";<,%g"i.}':e:*':€ {iéf §:%'1a::-3 szzii; §:)r<.}';3:%:;*'E:y. E-{<3 Erzzss }'"§€'_}fl Efiis.-?<:§ em}; 5-:'u:&£:

= . §?€;2:{ 'zﬁgééz :3 £1 ":16: {£111 2?" W"

35

51. E-is hears si:21€::%{i that he pur(:i1ase§7jf.'i"1c;=: .;)_i'L2";je;>,:?_i':j€ abcmti one 01' two yezars prior rm i'.h{-3 S{1T€?'d.€§€',(3 .

the prc>pe:'i_y' from lVI'u11is;wamy Raju 2-*~i;*.A1£i7._<)T1'ie iI'fé%r1i-m<:21$'.§.i*rif1'g_ I.E31/E2, gm:1t:as. He E3elieved 11.112-H: Magiigwarriy.__Ra31.1'%E3éidms5(§iﬁi 0319"

Site: to Chi11'x1appa Raju in 1951, tVVh--<»i§4z'5;fh"{'..11e% sc'h:eciu.I.<;: was not c:<m'er;:i;. He has admii,1:<:*:"d v t'h2i.f_, 331/&RiS'£'11f3:191*a:j _11, the p£21iI1i:if¥ pur<é11a$e<:i fmm Munisx-*.za'ti1y Ré1j§;z__ c>:'.1e_ ?'Site: 1neas'uri:ng 50' X 60' on the _i;he__«~ pL,1rCh21:3eci by the fezther of 'iiie 3ié1i1*1if.if'f. E}r3. 'h21:9 deI1ied the 5311. f<f<~3stion that there is prop<§rf:jj; <>i'v.VRa.f11:;ii*ajt1'E0 the we:st of the property p1_.zr<_%13.;as3eti' --:r;_ 1935158 _ 2;:z'1'.; K.E.123m3&5}1_m.2-xri I'~3"z}§s. i_2z:'i« .:1"":c;:i ﬁtiaited iihz,Hj at <i:'ff<--3:rent. {£21163 dii_Tere:1t". :i_111mE3¢1'%s_ and Kz"iSE11'121raJ'1.1's pmpe>;°i:y N1)' is %32:é's« a;'1cf"~..i.2a?géA;. «--""Fh£-.r<=: is-; pr«:3p@:*i;y of £,,23:i<si"iI1:2zm;':1a1 bc-:':2'm'ng :i§ij:;):i§I:1.i..z1;n;'§_ t:Ir:_<:* prper1:y bear'iI1,g_§; N0. 124 zmgi }24--A emd " '--. VEi3{}A '3'.c:>é.id:'é:+; on ?;:he: ws%..€~;i:. 0? pr<.";;;:>€rt3,r' <3? E;a§<:_s;E':rna:"::ma. "E'i*ae . j§;E:2.4é:'ii:;z"%.%;a:s:«; magiéz £3': '?{h&% ys3:¢':.:" iE'5§;{.?!§%% erase; 95.37 E3:s<;Er";E?:3:1",s;s E1323, E}--ErE~ 36 and D«1E5 amt p2:m*.hay21i.}'1 has not g.g'ive1:1 me21sz1r::rI.1<_>..:j.ts of p1'{)pt:%ri_;,-* N()S.119. 120 and 12}. has c1£=I;"i:1e:*:'.«ﬁ:-VT:"i»1,1e s.=m§ggc%s%:.ic31'3 ihai; {lite 531.3%. ssC;}1<:%dL:}e pr<)pe3rty 'E36;-'.i.::£ngg;As_'E;-:5"

p}21iE'ii.iff 21.1151 he in 110 wag' c:<)n{:ermé,d"'w'§t'1:1 ighe,,5-1,iEi: &3{?h€i:;i1ii'$ property,

52. £)W.3 has cicépcusegi 1:56 ,{m¢:r£'r:&;M;§%':i::%' h21::i asked CROD. to c:0ndu(L:-1'.~.__enq::ijii'y .. (}E'1' '.f.h€i a}j_piiVca"ti0n of }{.\?'.£V}211pe. He took cuver 1';1VeS¢.1g2iti_3_:i" . ;1:1{_;_1 he Coilected demand registez' of'z:s9$s2Ss§11e:;'1€:..'<1~f~i.éi;x "fQ;f__H£,he y€ar$ 196667 and 1971 and :¥0t:i_ei'é:{:¥.V°i:'}':--91t h'I.3.;1i1eS.%1.n::;11'i :\§0.122 was irlserted subs«:3quem;'3.y am} She'[,i§'13i§i'i,f,€3'd--._}Tﬁ'E%!I'f3pOFf;. In his (>pi;t1m1'1 K340. 122 is crr::2:tTecE ;3_4:1Li.. {'.h<3_rcl;ié:sn1ji.£3 prop:-arty bearing K.NG.122 on ihf? " pot; ' ' $3'. *'31"C)SS~€?X€1fI1}:I11E1f1i€}I'lE }f).\?\3I.3 has ciepivsed ' V' =.___:fe*g21rd§:'1g'Vcaviar'v$':"§i::iz3gg5 in E:{.,E)e-21,

54. zippeiiarzt E1215 §)r<:<i141c:<::<:E E.><:.E1.ibi§;s; P91 €10 P-22. _§>g<_:;:;4'A"A:'t.i*1ar;% szeiie datéizéi €i2?:¥:.{%£i 2?,/BX 1951. E? <=:>:€:z;::.:i,€+{§ E335 E f 37 Cllikiialmur1is\>¢'amy Raga in favou 1' of '£1736 p}ai1'1i:iff 's_..f_a'€,hs::1:

Ex.P~2 is ihe 'tax paid 'mr::€:ipi.. ¥ZX.P~3 ths': Ki1aI3V¢'s..f1T13121ri e~.xt,r21Cri'. anii it S1'1<)W:"e: 1,1153: the p:'"c::p@1."{:§; beari1'1g 1:33. 123A. 124. i_2é£~A stzinci in {the namts of V' S/c3._Na1*ay21z1a Raju alizass C.I1i11n.ap_z;;21f»R_2ftjL§_. .Ef>:'; fihtz ' r0L,1gh ska-%',{:11 and it shows thai: 1:116,disgpuﬁtéi»»_prcjf:eft::j;}L---..Aiésijzn b€t\7m':',€1'i the p'r::2pc:3_"1:y sf 151.163 deJ{"e;;da':it:s§1'i21] az1'ﬁi .21.;/1:11 props-::rty of the pI2:.iz1tiffbee1ri11.g 115 is' the &<-:posi'£,i.0n of cue: A:12111i:he1r21m21iﬁi1. "'Ex'PA8 'is: f:..Ir1€3 cée1*ti.fied copy of the jzldgnmnt, in ._and the p1ai.I1tiff has E36311 2;::c;L1i'€.i,*eii.vof :i:h<;: .Ex.P~7 is $118 KhaI1es1r1ma1"i €XfiI'E1<L':f', a:_1ci*_it' s'h(;w$'«i:h;ii:v.::E'3e4}:z"(>periiy bearing ?;\:'r:)s.119, 120 .12} S§'.E.i.I1€iVVV'f'Ej" *._hc:% _i'12};*.§"I"¥;,':. l.'."'3f K.,\z'.}'\/'fE3.Ep{;*; i_'.'{.i1x=:é dr3ft311€i21:'1f;. 1%). I_{21} iS"'i:.,h_L:;' p11{§t.<>g§z"21.pE: ssfazjwirig the fence. Ex.P«9 Eiect'i..;iai;<:dV"i3 {}'/ 1/ 1958. It i$ {3xe:<itL1t'ed in favour of 'igghwa };:.12iin.t:TiI'Z?_b;,{EJEVi.: :"2Eswzm1}.2' Raju. EZ><:.P-- 10 is 11116 "$1212: <:ier;1a:1ci regiSi;£:1*=.§fxiii*2;;&E'i:.__£'Q':* Eiize year E99191 ami it 5-3h0w:+; ihéii; the V p:f<3ps:1*i:§;.. ':3§é_;a::'£a'3;«5.;§ §.'*£<3sa, 123 zmd 128% ;=st.z1m"i$ £3': éhe E'1?<'i{E'i{F§ csf ~ jv»-€;T.§i'1_é?::'~».;3§22..i:':.§EE?§3 EZXFE E is §.i.E'Eé? {.21}; <;ie3:m2m{.§ i'<:g;§%$§,e:=::f .€:1:2:f %:E";{:: 3;<a*:2:.:r 2 éﬁﬂr» 38 198687' 3.::'1::1 it: shm=v:+; that the p1*0_pe..rt,y I9€:21..ring Vi-'-?._Q.1.'24 saizzrxciss in the: 1'1a..rn§% 0f E~€arraaraj1,1. Elx.P-- 1.2 is the Eat«;"* {i:'<%«:11;2>,:1ci registier for the year 19E}}«9.2 2.3.m:f it :+;'r1:m--':1; that be21rit1g 1\Eo$.12E3 and 12f:">»~A st:2:1I1(:i in t,h.<;é r1a.m:_:a. .:>f_' 'i,:;LX<::iza.n:r1i2z, W/0.C1'i€1'1gzm1a1*aju. E',x.P--13 is 't:}.ie V {ash i~.i1<;:r;1;1§"1'd._ :fé:'g;ist.€.r £:xt.ract. for the year E.99'1--92 and it (i'.hTé'1'i:

bea1ri:1ag;§ .\N€.-)w 122 ssi'..2mds in the ;I"}.£i_T 11'C'~._()f the p1aini.§_i'f 14 . L' the 1'e1eva:1t p<3rt.i0:_1 in C01.N0.2v§L'vV..j§z:ge N(:..'?{4, £:1 §ExKIf)«»21. Ex.P--l5 :53 the reiex--"ant ;_;»'ii)':.f_'g1'<>1'J_."V'1i"t"3."C§;L--E\I-:3'.E28 Héintxi 126A in Ex.D~»21.. Ex.}?'~ 16 is; the F€i(i'i--7_31'1T::'iZ'E,:E:X.D~"2 1. E3:><.P.1'f is the Wm-Zing' "inf':1::":E';{;;an.:;: zigk _i1}VHEl_X¢I).21.. Ex.P.18 is the re31€Ve1r1i, po:9tT:i-gm in "EX.P19 is the portion nzarked in E's:..£>w'Z*'i--v{;1}. E31 1:11;: yrsar E969 visibk? .2123" IQ'?G .}f_1t':=!1:; i":1'?s__E}s:,13V~«;ZH§ A. 21 Eine is drawn on '1? G31 Ex,P~22 is Sen] st1i*ik§::1Vg; i D2 1 .

'"E.':£i€%v"i;esp0::c1e{1ts ifzave pm<:h1<:ed EZx§13;biE'::»3 DRE {:0 £'}éZ5, * E":3_X{E")¥"I is U16 <7{m%':miss_;i:>;1£é:"s:; :*e;;3<>2"i; and 3?; s;h<)ws 'the :17:§_asé;:--7e;*é;ém§%r;'£;:e;, <t<':':1<i§i,i{}:: EE.I":d E<3<:2:£::%.€2n 9%" 'the: ;§?<>pc:::"'i:i.<%s:;K S 5 .

39

EZ:><s:.D--2 zmd 1343 2:113 the Sk€'i1('.ht';?S E?i.1".1i'TIt3X€d in C{)i}1i}}iSS'if}I'i€.'i'"$ 1*<3pr;>1'i: and £:1'1e§,:' ,<31:1<.>w ":h<:t~ }(){".:£1€'.i(3i": of {"116 pr<>perti.~t:'s;"u::f'~wi:h<;é pa-1rties anti that diSp1,1U£'.d p1'<}perf;y. Ex;.£)--4 is _r;is;:r;'(1_ ciaitiaci 1/"?/ 1965. It is exectziieici in f'z,-rmuxz' Gf t.h.i:?:, }#.<%::TLI1;§e' u ' the 01"1'g1'11aI ci€:fer1e:}21'1_1t_ by PW~5 £31"; re¥£s'p3<.:":A c-:11'? €51"

'E}I'8-pE':i"t:iE-ESK E1x.I)~5 is 11116 skeE',c:}'1 "";3.:::1e§<ed C()I'1i','c;1ii"i8 the d<~?s3c:ript.i0:1 ctsf 'tile pi§()';:3_eri.ies».s01(i ii: faiv'evz.:;f 53f th1:-

original dezfezlciant. 'the. c()mp21f1§,{§ ' "the; tax paid r€<:eipt:. Ex,.D~'? is iihc-2 ac:k:rA._1¢ (j~'vv1<3<.';iAgf;§<::r11E3:1};.{E';_havirs.g lcnflged fhe COH'lpL':1ii1{'.. EX.D~8 is the i<;=rt.*£:£;*}rA._V(:l25,ft€§:»b<f:V1' addressed to the defc-zndgamig. 3\fc>;1'..{21) '3:7;11'o.r r19_iI1gg; him {hm the boundaries of {ﬁlm p1'oper1:y' uN'o,122_ vi:.r_,_)'£." "é1v21iL21b1e in the p21n(:hay21t.h :"e:<?(;rc}ss. ;E;"i;:<t,31'.'L3~9a tfzéé {::*;:;'>},,?' 0%' E'03'm 'ﬁle. .1: 'i"h€e pEe1i3'1iii.ﬂ' ma: ?jL_~*<%_ié:;7edL" h;i:5~:' ' %1£31gii:1gg U.I"1dE?1" the p;:*<>'visi011s of Urban L.21.r1d Act; 1978. Ex'D~1G is; file £139: demand V;::'VE;g;is;i:e1"":;2>;:*{41?.;éV{:%:.€112' i;:}}<~:: }-*ea;.2' §9'?9~«E%§Q zazlii ii, seshawses 1:113:11 tbés. 'p.:*{3§€ri:j;f__ 'i}€2i1'i:<1g; No.3 19 :@3t:a1"1c.'£s in ':.i";.<:>. narne: of K1fi.:~;hna Raju ;:e_:::;'3f. §j":i:::%"gimperéiy 's3<::2;:riz3g;: N(}§:'§, 1:20 gmd E21 :e;t,:e?::2£§ in 'iiizi-3: mzirms <::;§9:i'€;%:fe.:'":<i22;niT §{221}., 5% ;§h2:;:":: E%:.2aks_;% ?<3e%:=::':. mg-"1°§?:',€::;%s:1 $'i:2:1§.i:':g; i.E'12?:.i: as L jjjj 4f) per 0'r:::1e1* C12':1'i,('?f(i E8~5--1.983 the name of K.\?' .3.\z'£2:11p<-3 iV..a--*:._,», this deJ'é:1'1ci21t1t, No. Ha) $1.215 b€€'£'1 e:'1t.e.red in the pE21Ci::f<.§f_ 5:3:1f3 p121i.m";if'.f in 1"e._~<spe(::t, of ;.3r0p<;t'r1;:y be:-H'iz1g N31 19. EZ:%::;='If)v~.

tax paid receipt for the year 1968~6$§L.... _E::«;.I§»§I'2".Iif§'¢% _':?:rci€§1' ' passseci by {he Under Secremry {Q Gc3x{€%:;':1';me1ét 'g:"a%._nt2§:1g e:><;en1p*E.icm U/S630. 21(3) of U1'ban _1,2111dV'*(C€iIiI1g,8é ARegL11§;t.iOn_)"'L, Act 19?6 in respecii of Khe111c%s31ﬁi'ai.'i» N0:-3.V1"£9;"T£V-2(3 ;;1:1d 12}. E,xs..E)--13, 13414 and D~1E} i:If1.:::"":sp ;€{1iVé*L£._11otii:és5~ sec; 143 of the Ka1*11ai:a.ka ML3I1i(3i[3'§1E 1976 caﬂing upon 'iihc: ciefencizmij trovpezyﬁ-iihhs 'I)-- 14 anci I)~15 Show i;h.e $903,319, 120 and

121. .Ex.1f)~A16V_ t,Pi£: 'E:-9;'? of Sy.N0.154/ 1 I and it 41,-' $.1.3.(:r;vs f;h>:a?;: V1:«;¢1'}'=i' £12.23 A/{Di/;:f}.r1 (é<2:'1ve:'ted :5:-«r §ITad'z,iS:'.1l&1} i3il.l1'f3"'i>~'51€'f' E"ﬁ>}:S.VI3¢_1? 211151 18 are £;:h<2 tax <i€:1.11.3.m::i regisi',e1* «3x_'£:r23z<j.i:::;.'_a;91<:if'&t1;V<:}§"'3-i'1<3w that: 'Hie propertiy bee1.:'iz'1gg; 1\f<3s~;,1IQ, ' E20 a1j1r:f=. £2.__}i." ':§f:;«,in:i in t:.};":<-3 E'i&'1E"£"1€;'. {if dc-%fa:1'a<:i.:;1:I1.!: Ma} 3.;:'2<:§ £1119 }§_:?o;;.iE:=1rrf,j;?__ Nc.>§-3;', 122% 12,3 and 123A s;1;a'r1{i in 1:130 m11m-3.: of {cm} piE_§3;§__:'3;i*._é.fE'";.' "'§3:":;§;}5t:*E.y" §'){;'i£}E'§§'1.§§: Na. 12% 4%: EQKLA s§'£:;1.n{§ in 'ihée: E'£E':iE'fE€ {>374 :§%';2?§z32ar2,-3;? 1.3, E€;i.x..E.;3'a E?) is; iiiiie. :::::;§}y {.35 {E28 .::a:§3}:2§§:':z«Hé<:s1:": Elm" 41

'x3if'urc.za1iTi<3'1'1 of The item": N05 in F1x.IZ).4 i::m':> t,h:*<3:: p0rt.ions. E3x.E).IE3A iht: s}<et:C1'1 a£'1I'1€X(;'.d iii} the app_lica'{:ie:)r1___;¥11i<:}.*1 iI"J.Cii{?&H'.€S 'I119 pc3r°'(.im'1 d::2:11o11'$heci. Ex.I.l2f} e<)m:3"1L:13:":i.c.ai:Eo:1 daiieci 208. i§3!'?2. Th:-:2 t1eéi'€%1':d21z.:g'f. been informe<:i. that e1ppii(:ai'.:i_£):1 has hetm-.1fc:%ct5¢ivQ(i"'2;1';r}<:i{ vi-Tf'.V\zéﬂA1 be placed bei'():"<:-é the P21n(:hz1yai:1"1 ft)"; ei--;_3f)rc3p3f"i£1t.t3., Lick;-i'S~i.{):*1.._V E,x'D.28 is the: C«:3rt:ii"ic211:e of I1211.1C1x3§fii[&ing }3x_p€:1ft;._'_; b'gv3ined that the figures in the e11cE0.$ec1 p()"f1}i:)j::$ "markeCE"::ss"'R, RE, R2 are the subsézqtlexlt: erztries. I.'I"h%:'=fig§i1:¢é3'-- .Aé_u1bti'__ a.rt1'<:1«::s in the red rsnciosed p<J1'ticm«gigazrléggci E1f(;5'{.h§i_S:iibS€q£1€ETf emries. EX.D.24 TZI"1H€'? "«:.9{:p3;« ir:vs3s§£iga1t.i():1 r<:p01"i of P0i}.s::e Inspec'i.c::', Be11';gﬁ_§%:j1<r§L"' 19,25 to D2? are the tax deinzirld ,:'5%g'§iss'£iT<31" v.:3><;L'r;;?2::i".s; w'1":1'(tE1 S}".}.()VJ f§":&}';; the ="m"€:1*i:"

b:éai'i'11;gV' E20 and 121 S?§ZE£I"i€f in tlrae name of c:i<3f'énc1a{ni: ExIrj;*3.V(:';.).A}m;'r.:1 the p1'<>p<5rrt:y be;1:'i11g Ne:;.122 s'1iar3.ds;; in V%:§:.s§: §1az1i§;>:. :>f .§;}":e-1§E21i'1":tiﬁ" and thegir _pr«:}pe;'i.y b<2.2f:I*i:1gg N<:L123 and 2;S;~"A. $f,£1I]Ci"'i£} Ii:?1<-3 E'1E.£.Ii1ﬁ'.. 0i'1':he pI21i.I1Ti.'{f and 1115; femrler aimti "€523._p:f§§§§=:;--:'"€;3; E:)t:21:fi;':§g §'~I<:». I241» s;::2z:':<§s3 in 'abs 3;'1z21m<-3 0%' §~'§.z»:r:22::r21§:.:. is; the sa'€:2:é.ez1":a::%:'2i: {ti E%Z{:::'1:i&<;z1;3§:s2r:_e §:E'2e V§E§a§._._§:: 3 42

z3\<1*.c01.'z mzant and Sc*:Cz'e'i:ar:.,_-* of E3i.1e}<:eé1E1a1Ei C}ra.r11a. P211'1<:E-'-zayath amd hi'? has stzxted that NEiII'£-1yE1.I1Ei I?~Z21_'ju garrien '¢}. 'E\;?[':aji:..re vi]'Ezz;ge 3:161 t'.ht3r<-3 are Hi} reévc=,r"aue smzrt.»-'€*.y mnnbe-:rj;~93 z:1z1.;Ci"i"fr»::%':ft3 "

2111? mlly feierm No.9 and 10 £13., tax d§:f1'I Ai:'mci&r'=:;gi:§;t{%V:'s%7 H'<:% 'haS not ssig/_§n.eoE {om} N<:~..1O for the years i.__991V_-92 '{',her<:"wé1s, no seal of Seétretiary in Engglish ai':1é£'--%t1.1ew 5&3] ff, U16 c(:rpy was not. duFi1'1§_§ hi9 D&*.riod,.

56» 'I'h1's Court has 2ip}3u:.i';t'1t?3ci .1*«c:%o;1_:=: .7~Commissi(>ner. The Cc)3:<1n1is:,si()'r1£§I"'::T;2;l)mi?._ted ':ﬁis'"r::£pi}1"if....f Tm: parties have fiieci c>bjc2c:tio11s5:' £10 .i.h,€r f€_f)OI'1Z czoniiending t.haI: that .repor1i7, is.-3= 'e::;:*1E:é'if£x~1f§\}* t4f€;».__ V"'i;-11¢" Ciireztiiion of this. Court 'I'h<3re:fore, no f<--:=14ia;3.c:¢3' is piéuzrgéil on 11116 C.ommissi0ne.r"'s £'€pOI"t 2?':-L.A<:az.:fe:{':.1§ <E{3'u;s's?iderzitijan of the mzliieriai an 1"{;'CO£"d *1-'£;'()'E:'l1'€IAf=.'V'vIft{?'%.Ff't3'Lv iZ'i;2>:.£._ f;he p%ai1frt.iff's fathx-'er Narayarla R213? L} @ "---=€§.':hiz1:'1ag:3p21 hm 1;}E1Z"{,i'hEiE?i€':d 1?.wa:,:« i_i;e:ms of ;;:1*(}peyt.i€.$ in ~ ;S:?T_.?»§{>.6 of 'E'~Z§j1f;2111z1pp21 Setﬁpzllya i':111"<:>ugh 1'>::gist.ere{i saexfﬁ deed §:i'e}'i T{'E€'f 'iZ?'€3mIE¥5T1 %,e.g EZ:»;.E'3. 1. §§:'<::r:2 l'\E<3§£2; if EEXP, E. is ihe 5.-3'L'£§'€', ;'%i%f.T.:§T%5%3.f{§_§;;i"§{'f }}§'{.'3§}€*§"§4:E ::<::?z.>:'<§iz'*;g;; ii; 21%;? g3E2?si:'?.£:_;1'£"f, "§E"2:;': <i@s§;<:ripEi{}:z:. ii". W. 43 of item No. 2 in P. 1 as ;{"<::1lc.>ws: ~ VE1.(,7EiI3i'. ::~3ii'.e zmd 'Liked Ira<):.1se% Ineziszirirzg east:-wesf:: $8 ft:.;,_Iu1*Qrt.I:a-- ss;0u't:h 60 ft. .:2u'1ci bO'L11'".£{§f£fd 011 the i3&iSfZ by v21c:a1'.1f;"'siifg: thix;-* 1»-*e11dc3r and his hGL3St3: 1.-vest. by-' \»-'a1<:am;: Sift'.~()5ifhE'-.§'€'I"id§Z>if',"V. m:)rt_1'::. bf; land Iiiﬁi {*0 mad and s<>Lzi:hi:I'33r fat';.Ir1'e1f*. V « ' ' 'V ' '

58. 'l.'hr-2 b0u1'1daries of _§3(:}1 €C%?'q;VV}e§' :pr%§peri;y am as foiiowsz» Eam; by pEai11i:ifi"'s house mad V21<:ar1t._e3it:@ b<:2:fi1<1V;._§'.ki1ari€sh1<ij;:1.i'i No.12?) and 123~A, _F.\}orth by_Vx;?_ifV1§. VVb3i"p1aiI1tifi's pmperty bearing Sy.'E.x§<>s.E§2 2-mﬁ-~

59. T}'1,f:§4-bi}LZ§1€i€£1°':i1ifE§VG'? $453.2 in L33x.P.E and 'me }:«a:-r;.:1:121v:*£§;?.sEgjf1211:': s§i:Ii:ir.....s:::«E;1c:%d:.11<3 pE"()p€I"T,:y' tally. In El:x:.P.1, to i.h£:.Aea;stf af :t7..<::":a .:'*:I§§;:?x, flhélfﬁ is £4-°a«::z1nt, ssitie and i'1(m.s<-3. b£:I<:s;1ging.g §:§167v<£:1d{3I'"zaiﬁfzff it I'221:%~; béﬁéfii said in fé1\f€}U1."' {if {time originaf .JVff.§i¢fe;1ciz«a11E: 2% the BEiI1gEli{}F€? Spmz Pipes; (P) Li1:a:'t.<:ei tI*:r<3L1gh 'j._'_ '§s21\§é:"{i:%§§§i"A_«daé.<3:{i .E~?--"§9€§E§ i.<::.,, EX,Ef}~zi:_. Ti} Ehif *a:<'::'+;': €}.f1§.§',€?E}1 'f"Z'*»§:':;§."2«e 1?E';<:?'m: ssiiégt §3e§<>:1§§é13;g; 21:': 315: p}::»:i3'2i.1§§"E'&; v::%:':z£:';:' zazzwi E3: 44 11215; b€€*.I1 Sold in favour of the _p12;.i1'1_t:iff i',I'1r<)ug11 r'e:2gi.s;te1fr3d sale (feed d21'ied SO/O1/1958 Le... EZXJPRQ and the betar1ci'éi:£*i%§$.T:£xv:rc2: East. E3}? E"€211'21_§.,--magi Ra_'jL.1_ Ci§'.1iI1.r1a.1'ah Raju':;§_ "1'1;;n1 s;r;*. §. p§a.i1'2i:1'ff:' fa.'t:he.:f's hmzsxzz, Weési. by N:);*t:h by road and South by CE1i:111e1p@§::1ré:ﬁ;:§;s = L A T 60, It c£e21:*._ $1.8 Q'fE1E34{i€3I"}L?'.'v.JFT;'.:(.7;5V'E4i1'1.dé%1~$;.ﬁ){"V"J{.§€:C in Ex-'R9 the prc)pe,rty of-'. §?1'%iéA£:: pfoperty sold 1:.hmugI": is p1"ope:*t.y said i:i'11*<)u.gh E:s<::.If),4 of itern No.2 in EXP. '1 and sameg '1"he:*£:f0rea E item ?~J2'o.2 ii; E-.x;}P. VI }sl§'%_/,1.V:5.$§':;;.1f£,""ssCl1'€dU19 P1"0P'>'1T}'» 6%. T'?"lf?5"»1[3iE~ii§1i'"if1f7" the vencigr sf ;fé1'£ii'1§§1'.'~-.....V.T;"£*<2 has d€§}<>$c%cI thzzf. in 1951, Eihéa pi&ii1t;.if _faé;*f,h'<3;*"~pé;.:*r<:}";21s<3ci {mm himg the land _11':.ea13ur.ing 50 ' X 643 ff... in S}%i,_3'$%3,6, Aii £':%1e1'i'. iirmx he hazi pr<)per"::.y €:<)ward&: _ arld a>vC:s5*:i: 0f the: property' said in fe1v0u;' sf 11116 p1a_.i.n.f;if£'s ;'12?;f,'fE?:-;z:+,_ "§"%':<3r& azvzzs; 2: mgziri WAN 2;u':& E':m.,:s3€: i:e:::x1,-*:c::.3'£is:e {he {52:zs§': af ij-.?i":g%:} ;:s§'{'3§;<?:r§':y ::~;<}§<§ by :§'"§i§."1Ti.« in é:%§<:2 §;a%z;::' 1E}E§E%g E15 .5;<:}{§ Ehezs 45 WGSTLSFIE :~;;i<:i<: prcapt-:1'1':y {.0 t.h<:t: piaimﬁiff i;hr<)u:gh and p(>sse.ss;i<3:1 was (i<:I1've1'<:%a:i emci katha has beezl <7I1a1:1g§::{ii---i}r1_ fhc.-3: 3.3211116 of iihezt pIaim';:i_ff. In 1951, p0s:=.~:.€:ss3jo:'1. was déédijizws-.zjedVL'i.(: T{:'Q1:*. "

p}&1iI1t:i'fF5s 5:1-:1t:h<=:=:2

62. "F116 p.I21:in.t,iff has p1ejV21dc2dV"i.h:2*:t the pr0p:3.:_"t:}.:' iiczn No.2 in it n1s;::11S;u.'L'e€s':,§=:e1s:;'i;.~w€:s;i. 50fi:., :r1orth--south 80 ft, 2:.i91dA_it i_:<s siiiuaiiterﬁ..t,ewarcf£"s {he West; of the d('3f€I1da1'1iZS Wail which eX%_s_t.~_7- 'ri6rt?"1.::éc§a;;f:I"i~ and shown as A8 in the rough '11: ii}1c5;\,x%€:si§ 'c§i"=t}.1é: suit p'mpe1""ty5 the pr<>pert_y E:>(;%a1ri_1"ig; if-.';':'i'a:1e3--SE'1m':ii"ii. 2:3 émd 123A are §s.imat:<:~<:i and the: p1.::Aint;i£Lf Vp1V};ré*§'§1§iV:-seéi'=,j'{7=:iI::de31* Ex.P.9. To iiht-3 west of pmpetrty be2iVfi«;1-gv. Ki1_21t:.eSi1_f£1e11'i N<).I23 and 123A, the g";-Ivfggnegftjfy"<1,b§é1:':;V:":g V "£'~«§e,...1.?::-->% and. 124A b:5ic>:1g;ir1g to GEE:

N5.-1f2i:.~3::1r11wn121._i.ss~ :s3*2.tAi122,_1;:<3:r;'1 and Nar21€sa:11n1a. was; the s3e.n:z:)1' znmt, ' =.__<?}f fgifxéé. p«'i%2z.1':1f:.iI'"§'f.;<'_j_s .£1':<)i;,her and. Shti had :13 issues ami .1'1e1d "-._§(*4(}.5:u"'.';§:',E°f;",(i a» s~;<3;s'1 by zizlmtz Chc~é:1;_.--§am21 R;-13:1 an<:i he dieci and

5._'_'"i;'::ti'2ié::1i"{',€%:*;. ihe _p.i:-:.i:1?;.if£, his nxzﬂher 2-1':'1d his Ei2z"<::'z:1";£3r::~: heme "§§.'§§A{§€EE;'f§j?€§<i%{i '£10 EE";::: §}'{"{Z}§}éTi"§:;f {;;§"i'€a.:';41$2m1::Q22 2;m<:i 3:; {ha §3a:'E:.i":§;§<m. 46

the pr<3p:31'f:y has been g,f.ivr:%11 £10 Iwle-z13121raj11. 'L"h_<:t b.I"other_.._§>F the pIa.i:H'..i.ff. To the We:s:si' of Ramaraj':.1.'sis p.rc:=periy, pr<}peri:y be2m'_1:1g kh;E1.E1&'.ShI'ila£'i ,7~Ec:>.12E> w}'1ic1'-:. E3<3'§f};I§:;§$§ . az1<)th_&:1" Ci1e:1g;'e1ma1"22zj11 and after '<;§£aa"i..ff.1, _.11iAs§'v w'§1€§ ?21.t'1*d br0ther~iI1--Eaw are in po5sessio1'L It :=5'2»_ivZ.':1"i1£-3(i"1,."kh£113:c%$§3..iiI?3,&iI'§.2 N33,} 19, 120 and 121 of 1\E'ar21}-'ar1:%;:.39"-am: t0 the 522.15': of AB walk in the 1'C~£;gh

68. "F118 def<;z11cia11t:s}. (21) in para 3.

of 1411311" wrimsn siiaﬂ'? ir.-2:11;: as 'f£)I1't3W$*:.?' submitted ea.r'iier_ tha properties '£3;-:.e1:i;?':";:;_;g' 'ms. 123 and 123A lie to the wesst @fr. f;.i1e% 'p12ii'i1tIi§'f$ bearing Na 1222 _pm*<;~.hased by the: ;{"at.I'1r:tr E')iT_1{hr3 1§}2_1i:':";ti'i'§Tiirader regist.ered sa1e--d<:ed Ciateci $2., iihrse deit-*,n{ia;r1t;5; Ma} and (13) have pEc?z:cic£f 'sis ;i"V<_>?1.":;:';~*<,a.-='é,sT::V~' The p'r<3pe:*iiy pur(:h:a1se:(§ by {ht} f'at:h_ez' 0? 81:3; pIe1.ii;ﬁ;.i.zff .;,1Ii&{':}° s211e--«.:ieecE dajtiercl 27,508/1951 Iims {:0 the §{)E""é;.h_€: ds:%f€::%:«:.£21m.'s;s pr*s:>§3::r2f€:y, "§"I%1{? p:mp<:2r'«':y wh:'_:::§?1 this-2 51$ 9 ..;_3i2:;?mtf:g§E' ;'}:;w:;:*::£::;2;:$<:%«:;§ «W , {;zf1{§@'g",a .Sg;'g}e3~{§€{f_r{§ { 5' E"

' in... = _ 5/.. 5; -54 ..

3, i 47 dE1'£i.{'€i f_%O/G1_/ 1958 113$ {:0 t}"1<3; wwasi. of the pmpertiy _pt,13'_chase€1 gcfi. 3 [gm am :2 ya} %€ 133*' t'§'1€ }33a1iI1t'.iff" fafher. The p:'c<p€:rE;y purchassed;;{.1:1cie1*"

deed €.i21t,€:c1 iZ?"".8.'i9ii=}_ Eties to this weiét. of purc::h21seci by 'the piainiiﬁ' 1EE'1dE'.I' s.~:a:].~s:~.'~"é:3'e::--+:~q:.iﬂ "N16 eXist.ing BEA road lies {Q pzlrchasfsd by Cheragameilaju. » I A T V '

85. It is clear fr0r.:'i: and [13] hav(:: admitted that £116: kh£1I1€ShI11&1I'i Nos'}23 and f,:: ) Vproperty be:/Hing k;h_2m_esh__ma:r'i '&i)}j1é »E'at:he1" of the plaintiff t:'h:'ough rE§gg§ist;e1"z3ciV"v:sé%§}»{g:;:;1§§éd: Véizziied 2?X3w.§;9$.§.w Thé p:*0pert:y p1.::'c:has€d b§} «¥'_;Ific.. "<>i3..'L'i,}1e piaintiff th3"0ugh 1*egist(:1'ed ;?;~ei.E;<e~c1£2§fs:t~:§E, {ljgtegi 2'}'I__;Q_5.?; has {'0 the Wei-3¥:, 0f the di-::f(::1<:13..r':'i$ ;5'f--;)p€:E*E;}*--. .211:a.;<V:41§'~th~£:t«"' p1_"::np<:rt.'y' which 't..h<3 p.1aint.iff has pLm::hased .__. ::Tr1'm'Ligiifcsrgiéiiéijsééi Vsa§e~c1eed {i21'{:eci 30.1." 2958 I365 :10 the west _{:~i:fiVIf:c--: pr<3g3e':I'1;y pL1re;:}1ase:ci by i;h<";* pia..intiff's faihezt in 31.1.5; {EI'{}S5éi~f3X8;.E'I}.i§'1&3;'{.i{}§"L '{'}1::'~: ci@i'e=:r:{ia:2€: N0. E {:1}

-Eiiéfig 3E.a.'i.e:<i 2-£S f€f:=§§€f}"'1.?i?é%2Z "ii: is ::'m=:3 'i'§':2:_E. E 3'§&:'iVi"3 §3m2f'{:E':;1$€:i § f::«-»-~""W--

48 pr0p€r1"i"y from .E'¢h1r1is\¥21.n'1y Ra3':,1_. Eft. {True t.h21'i: ,F~~.___1'1ave mg;-,gg,g?§n§ p'L.u"<:ha:3<3ci one i'§Z<:3'I3{"1g§t.1§i51,«/f,3 gumas. I beiievezci that': N{"LII.I}ifi3\&'.§}.I'ﬁ}' 1,»/' R2132: 1'12-Mi ssoici 53:16 sim in Chimlappa R3421. t:he"-.f'§ii:Ef:e:jbf"

p1z1i111:Effin 'i9§ 1, ii_I'1<m.gh th<: s.;(i:%1.e::1L11;3'"w--3.s§; 3&9: _{f§:5T:<':r':'3(:Vrf.;jif; is true that: KI'iSh"{18.£"EijLi pmfcthased f1*<>r3j1 N{1:1ii$w;1.1':<135' @218 site m€a.s111'i11g E30 ft. "X 60 ﬁt. .;=icEj__<>iI1i1§g_ <31: o_:i' they' p1'0p<:'r1'y (:;e11'lier pL11*c:.I1ased by i:he VL'f'a_tx'.I;.r:3_r ofTpi2:.ifift:i:ff. It: is not c:orre<:t i.11at there is p-1*<)per1:§?"<")i'"' i,vdt.}Aie West of piaint1'fi's pmperty pLII'CI'IaS€fV(1'-] 1"I1. khameshmari No. is; 1263; and 124;_{}x.__ mzmbers were is 124 and 124A.

It is": {rue t.l1e;{_' #1'-(5:41: Lakshmama bearing No.125 adjC3i11i1:1.é§ gm E,itr():1'§43i'€;;::' 1:/;'v' $51519 I?=é1A. It t:rs_1<3 thai: f,.h<3re §§.31f;'3A igiizg.' " @0p<:*.I'ty of L2,1k£s.h111amn12:« '"

iii' fT1'0.m this, the €i(;%fe:n<:ia11t. Nalia} has aVcimi'£.i:.<3d 'ifhaf.t "€56 1"a'£:her <31' i::he piaim,i.f;f hexai ;'):..:rc}121s;<=:::i the ._p:='<i'p.g%:*£.=y..§n {E29 3z<22212° 191:3} 2:115} _pI22i1'1iiiﬁ" pL,:§':":has3r:::i {>313 $:it':€:

"V.._f:'{2~§?:1 3;---E::z:§_':A§sszxr2:§:11y' me2:&=;L:ri.:1;,,>; SQ' 63$? wE":i<:h. .§i«2é::; £10 ﬁns: wesgéi {V 49 of {he property purchaged by the plaintiffs fat.he.r__ and La}:<:s_h.mam.m3's praperty bearing 333.125» adjaing bearing N0- £24 and 12»4»--A and t.here is EDA 9f the pmperty of Lakghmamma.

88. ]:i';x.P.4 is the piaim: s1<;etc::hA. '.1f;'sfi0u?$.;V_-iﬁtyhta 'é:§ﬁist.:VéfVV the suit schedule prapertyg there 'i5:::.V.V1§isr0pev.1"t:':.;.§j£»t§'i.=e ié.;r3vféi1¥cia::tsVV Na} and (b)§ {Ca the west, itizgfre pfdvﬁeffif bearing No.}.23 and 123-A, to me%gw»s;% there £3 piainiiffs property :=A1é1'1e;p '§§7€S't.A§§%--i£h;§ig,f§1ere is Offlﬁ more property, to théé to the SOuih;IELI1{i in Sy.,N0s.82 é;nd__ - _

69. T11? has Submitted two sket<:1'}.es exhibits D2 and Ex..D;f2,_-~Lsh0w$ Narayamaraju Diana T0 tyhe 3311371,?! fh'<:3 Iancfisiv--i¥; _§y¢..;*J0s,8O,8i§ 82 and 83, 't0 the nasrth, :i:h€&'v§:i}?§ge EXXX3, ths suit; scheduia pmperty has beéh. x To the aast there is property cf

-- VL'-~defenda5f;;'i3E{:32}:;§§j::é {b}, is the west, there £3 prapeifty of the "-- .:j§jEi8:. i:3?Liff§ t=.:§ $16 W68: 0% piamimiiffs pm§e':*tj§J, ihzém £3 exigiimg 5 50 b'L.tiEdi.ng. Tet) {E18 X---V(',ff:'E" of that, iihesre is an0i:her é3}§_iS'{.iI'1g buildizug. 'I"i"1erea'i1'.er, i;}1ere 1:3 BDA mad.

'?G, From exhibits PL R9, E12. [).3._ €V§d€:"I1Ci€ of Pwssi anci 5, if is (risen: the 'i'a_t:_E1€:1' Qf piaiii-1t.'1'§i' has p:.11'<:11asr:c1 i:u.~'0 items :31" p1"0p€1*§i_es in the 'yi-:2i.u9V through E':><;.P.1 21116. item No.2 suixt, 'sC}.1ed'uI§§' §§i?bpert.y,VV "I'he p1'0pert,y to the east, Qf7"i~f.;V_<--':m N '§s'(>'1::i" in favour of ihe eriginai ciefeiadam; {P} Ltd., through exhibit been given to T2116 ;§1"0pe1*t:y fathel'. K1': aneshxvari N"o$,119, to property p11_r£:haS€:d by the ():'igi;a§i1'-- Spun Pipes; (P) .L€:d., K}1e111esi1m2}ri h_avc:% bz-zen given to the p'f*c'>pcrt'y':.j'§'A:'}3:;;%:fc}1§;ss(2;;{ 'iii"}1"?L}'Llgh Ex.P.9. 'I'::} the west sf %s:£':{2me:::1Iié:1<¥.;::*;i. E'€::';'}i2£% aneci I23~A, k:i1.2'-zr1€:S1'1i"1'1ari N::3:"--3.i124 and 125 211?: "E§.':1€3f1'<;',.-- Kh££I1€3S3h1"¥1€TL}."'i 'E\E<L224 5.3t:;,u'1ciS in the §1.E1I'I1{'3 of Ran1.21r*ajt'; e1:--.i<:1 '3&:}1az'3c:;}1.113ari Ni), I25 $t;z:::1<:i:_"~s in the :1ame of " "~§;:§kS§h;i:1anm2.:;z} Tffze €§<>,§s::2'1{i21:':E Nfil IE3} 2,-'aI'1{iE {E3} §E&f-i%:'ff 22.dn1£i:i.ﬁé{§ E 5 5 'i)mJ'f/M,... -

51 in 1",1'1<:%i1" p1ea.diz".1gs zmcrl evi<:ie:1<:e ifxat. {the plaintiffs _.._fai:her p1£I"CTh£ZiS€3{fi the pr<)pert:;' t:h:°oug_;"h EXP, "E. and it E193 i':::sj tThi_§j of "(E19 cie:ferI1d.a:1{'.'s p1':>pe:"i:y and 1:0 i;i'1e xwzsst {}1{u".4i,Ef1.€:f pmfchasttd by the p1a1int':i'i:'f'-S fatihesr, 1118""{T>:"0'§3et1ji3{' pjL3:rV<:'1-";}1s%;:d 't.h1"0u§,_>;h EX.P.9 lie'-.3. '_I'he';refore, fit suit s:.:::he,ciu.I<:~. property is item E'x.."P...1_.' 1?}. in so far as plaizaﬁff has COf1t€3I1d€d that he property to keep H'\»"€3E':'{.()C}s'E";V and Qther agricu'1tura1 irri;;~.1e1j1i'<::r1t,si;'; ' :rjei;1'eIi'ti2i1"1.t.s 1(a) and {b} he V6 c,:>:1£.er1ci<:d:'t.'ha1:.ijhc-"$3.111?ws«:EE'1é'd:.1!€*to eri. is Evinﬁ va1c.ant.. In para 3 0f t.I"ieuw:fit:t'e;;i"$:.;1;i:é::ﬁi3ttx=£, the defer1dar1't:s 1(3) and [bi hm-*£é c<>z1i:_e':1_d€:i<.tiézzi 'k§3.ff€i'._i' 'Gbtaining injun(tt;i<>11, the piaimiff \z1zit,h t4x}i€"**p1'{}pe1*'i:y iyizixg to the wesst of AB Wali S}'g=;}V»'§i ".127: z:5:;e.%r::a;i";;;fz1 skeiich and ﬁrm: piaiI1i.iff E1213 {icgiiberezieiy §r1{éIi§:ié'éi_Vf;,EiE: {i_<<3.£jf:%I}f'{E':§1.13f..€s pimp:-arty in the §3u.i.i;: $<":i1s3<:'i11ie and the '§J§;£'a}:1"2?.i§'1'74'}L'iEL'i£tf§"E1§f,é'§"€{i 'She :2;-yiuré G1' the <i€:f'€r1da:1i;'.:+; pmpert}; E:>y ~ _j':.-g3;;z'[é¥,%,,i:'1g up Ef}A;;r§3s::e:E wire fé',B€fE'§'1§g" 2::E{;:':g ?;.h£»2 Eim-.1. :?;h{>v2-'2': ass AB in E 52 the rc:«ugE'1 Sk€t,C§'.1 by n1i:3z.1:ai11g the {)I1'{Ii€;EI' of 1:.<=3n1pora2'y ;i.1'1junc:i,i0n. It is 01:321.? Franz this. the cie'f£:nr:1a:1"at.s 1(a) and (b) %??.€é<2§§§£ iéfigx 7 have admiti.e<:i that, the p1ain.ti{.f' has the pr0p€_.;*tj§';~.._4 T'f_'he QM... .> piai:1tif:fI"1as depoged that he was using the pr()g3<:rt.};'

3.ive:.st.ock., haystiock. si'.c>2:ing FI1£1I11£}TC_,£1I3(j otjhefv' " Ei.§§»3'§.&3'L'1:E111"-3.1'V' i.mp.1eme'm;s. PW-'s.2 to 5 have: aisa cﬁepd-é.:€a:

is in p()SS€é-3Si()I1 of the suit s(:hé2§I'u.1e pﬁ;pei"'t.'yV ~.:.1xi'ci:.""t.*asiIj1g ii,' The C()mmissio1'1e1"'s r'e:pc:a.1it shQw':;.. 'i11éx?'_ tiI'1.<:" pvE.21i.ni'.i.£"f' is in possession of the suit sc11éVdu1<éL._;§;1jr3}3€'1*t_y»u The ciefezadants 1 (a) mid (b) are _d:-ﬁ1jy<§11g ¥».A1%ii:1t.i.fi' to the suit schedtxie ;51'0peff.3f..a1I1§§:i' C.Ia'i:1iir:g. t,ii'Ee right for themselves.

'£"h(-:r<:-:f{)re, if..;::ami<>€i 113:2.' ":I;:;1}Zz:1_. 'fi1<:'t.e is I10 interference. The T1"i;3.,} {:()a'11'"€; was-3 119%.?' 'jui__'£'_':'_~;'..L.fi_"i_.'N.1'.'f':(.'1 1f§j"E1§_5..i'di21g That the plairmff has failed €110 prove_%.h.isLA.Ea1w?f:€1~~ .po$se§;sia:>11. T1162 p1ai.ntiff has proves! his 1::;wfé.;1§,_»p3s$€::;$i1:2:;'3 a.z1d ezzpymeni. of the sauit: Sﬁthfidtliii praﬁpérégy. ' h.§:1':3§'::s:j€%~, the iz11pe,1g:1.ed j11c1g--__>;n1c%:1E: and d<:*.<:re:3 '=..=»(:a:1r:c>t,}:>{% s1.;$'fa§E_;1T%:d in iaw.

V 53 '22. Aztexarclixlgly, iihz-3 appcai is. aIEc3x.=vec1 amd___ t:h::

impugneci judg;z11<2r1t and (1e<:ree passed by the Triai {:"c)--I,.1 ;f«'.'{'. 'i1.1 O.S.N0.309/IQSC} is }.1<3;:c:=.by sse:t-.2é1s;ide and the p1aintiff/a1ppe}1am€, is deztreed. 'I'h »:t""' p321i:15{,i:ff_v j'sg.VI. ' grVza17.{1,i'.e>f'c;?..A i11jur1cEi<::I1 resirairzirlg the deferteciarliss "7i(}.-1) ei1':.v{fi*~.{_b.) "

ini;erf%3riI1g with the peaitefui _p(>ss€v3$§iQ11 ahd ('E333OV"j?11;i'€?'fﬁi"'O'fJ[h€ suit. scheduI.(~:~ 'property.

No costs, in the ci1~cum3ija11Ce:s°(5f ijhé E.rl1:ﬂ'k'}.$.%T'S ;sbs;58§

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Karnataka High Court

S Krishnaraju Dead By Lrs Sarojamma vs K V Malpe S/O Late Veerappa on 10 February, 2011