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State of Uttar Pradesh - Section

Section 291 in Uttar Pradesh Municipal Corporation Act, 1959

291. Applicability of Sections 289 and 290 when a street is in part public and in part private.

- If a portion only of any street is a public street, the other portion of such street may for all purposes of Sections 289 and 290 be deemed to be a private street.Projections and Obstructions