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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(1) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(1)The Fish Feed Analyst at notified Fish Feed Analysis Laboratory, after the receipt of the sample under sub-section (3) of section 17, analyse the sample and deliver the report of analysis, in duplicate, to the Fish Feed Inspector within fifteen(15) days from the date of receipt of sample.