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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(xi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xi)the special arrangements, if any, which may be made for the residence, discipline and teaching of women students and prescribing for them special courses of study;