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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(1)Any person possessing qualifications and other requirements specified under Rule 3 and desirous of being registered as an accreditation agency may make an application to the Authority in duplicate, in Form A.