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[Cites 0, Cited by 3] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Electricity (Supply) Act, 1948

(3)The Chairman of the Board shall be ex officio Chairman of the [State Electricity Consultative Council.] [ Substituted by Act 101 of 1956, Section 8, for " State Electricity Council" w.e.f. 30.12.1956).]