Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(b) in The Trade Unions Act, 1926

(b)the payment of expenses for the administration of the Trade Union, including audit of the accounts of the general funds of the Trade Union;