Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(11) in The Insolvency and Bankruptcy Board of India (Employees' Service) Regulations, 2017 (11)An employee shall not use his official position for any personal favour for himself or his family members or his relatives or friends.
