Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(3) in Telangana Intermediate Education Act, 1971 (3)"Board" means the [Telangana] [Substituted by G.O.Ms.No.21, Higher Education (IE) Department, dated 20.10.2014.] Board of Intermediate Education established under section 3;
