Himachal Pradesh High Court
M/S Sunvet Healthcare & Ors. vs . Uoi. on 28 July, 2025
M/s Sunvet Healthcare & Ors. Vs. UOI.
Cr. MMO No.516 of 2024 .
28.07.2025 Present: Ms. Shalini Thakur, Advocate, for the petitioners.
Mr. Shashi Shirshoo, CGSC, for the respondent.
At the request of learned counsel representing the petitioners, list this matter on 04.08.2025.
(Rakesh Kainthla) Judge 28th July, 2025.
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