Madhya Pradesh High Court
Primus Chemicals Ltd vs The I F C I Limited on 25 March, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1155 of 2021 (PRIMUS CHEMICALS LTD Vs THE I F C I LIMITED) Dated : 25-03-2023 None for the parties.
Due to the strike called by the M.P. State Bar Council, the Advocates are abstaining from Court work.
In absence of counsel for the parties, the case is adjourned. List the matter after four weeks.
(PRAKASH CHANDRA GUPTA) JUDGE Vatan Signature Not Verified Signed by: VATAN SHRIVASTAVA Signing time: 25-03-2023 15:45:52