Section 2(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016
(2)Words and expressions used in these rules but not defined in these rules shall have the same meanings as assigned to them in the Act or Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulations, 2010, as the case may be.Chapter-II Grant of Licences, Competency Certificates to work and Permits to work, Eligibility and Validity
