Rajasthan High Court - Jaipur
Mr Pramod Rai Andanr vs State Of Raj And Ors on 29 January, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 769/2016
Mr Pramod Rai Andanr
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Shivangshu Naval For Respondent(s) : Mr. Saurabh Sharma for Mr. Ganesh Meena, AAG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 29/01/2021 Application for early listing of the writ petition is allowed.
List this case again on 04.03.2021.
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