Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Telangana - Subsection Section 33(2) in Telangana Excise Act, 1968 (2)sub-section (1) shall not apply in the case of any licence issued in respect of a lease granted under section 17.
