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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(iii) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Rules, 1981

(iii)to note how far the defects pointed out at previous inspections have been removed and how far orders previously issued have been complied with;