Custom, Excise & Service Tax Tribunal
Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 17 November, 2022
CUSTOMS,EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
WEST ZONAL BENCH : AHMEDABAD
REGIONAL BENCH : COURT NO. 3
EXCISE Appeal No. 11705 of 2019-DB
[Arising out of Order-in-Original/Appeal No SUR-EXCUS-COM-03-18-19 dated 25.03.2019
passed by Commissioner of Central Excise, Customs and Service Tax-SURAT-I]
Idar Taluka Sahakari Kharid Vechan Sangh Limited ...Appellant
Opp. Vijay Market, Tower Road, Idar
Sabarkantha, Gujarat-383430
VERSUS
C.C.E. & S.T.-Surat-i ...Respondent
New Building...Opp. Gandhi Baug,
Chowk Bazar,
Surat, Gujarat-395001
APPEARANCE:
Present For the Appellant : Ms. Ruhi Jhota, Advocate
Present For the Respondent : Shri Dinesh Prithiani, Assistant Commissioner (AR)
CORAM: HON'BLE MEMBER (JUDICIAL) ,RAMESH NAIR
HON'BLE MEMBER (TECHNICAL),RAJU
DATE OF HEARING : 17/11/2022
ORDER
The appeal is disposed of. For order, see order of date in Excise Appeal No. 11114 of 2019.
(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Mehul