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Custom, Excise & Service Tax Tribunal

Idar Taluka Sahakari Kharid Vechan ... vs Surat-I on 17 November, 2022

        CUSTOMS,EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
                       WEST ZONAL BENCH : AHMEDABAD

                            REGIONAL BENCH : COURT NO. 3

                        EXCISE Appeal No. 11705 of 2019-DB

[Arising out of Order-in-Original/Appeal No SUR-EXCUS-COM-03-18-19 dated 25.03.2019
passed by Commissioner of Central Excise, Customs and Service Tax-SURAT-I]

Idar Taluka Sahakari Kharid Vechan Sangh Limited                     ...Appellant
Opp. Vijay Market, Tower Road, Idar
Sabarkantha, Gujarat-383430
                                VERSUS
C.C.E. & S.T.-Surat-i                                                ...Respondent
New Building...Opp. Gandhi Baug,
Chowk Bazar,
Surat, Gujarat-395001

APPEARANCE:
Present For the Appellant    : Ms. Ruhi Jhota, Advocate
Present For the Respondent : Shri Dinesh Prithiani, Assistant Commissioner (AR)


CORAM:           HON'BLE MEMBER (JUDICIAL) ,RAMESH NAIR
                 HON'BLE MEMBER (TECHNICAL),RAJU

                                                     DATE OF HEARING : 17/11/2022

                                        ORDER

The appeal is disposed of. For order, see order of date in Excise Appeal No. 11114 of 2019.

(RAMESH NAIR) MEMBER (JUDICIAL) (RAJU) MEMBER (TECHNICAL) Mehul