Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 25 August, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~82(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022 & CM APPL. 36751/2022, CM
APPL.36752/2022
SAMUEL WATHARKAR ..... Appellant
Through: Mr. J.K. Bhola, Adv.
versus
SHRI NATHU RAM NOW DECEASED & ORS.
..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 25.08.2022 As it is now 5.20 p.m., re-notify on 26th August 2022 for preliminary hearing.
C.HARI SHANKAR, J AUGUST 25, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.08.2022 11:27:52