Himachal Pradesh High Court
Unknown vs Seema Pathania V. State Of H.P. & Ors on 20 December, 2024
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Seema Pathania v. State of H.P. & Ors. CWP No.3387 of 2024 20.12.2024 Present: Mr. Adarsh Sharma, Advocate, for the petitioner.
Mr. Rajpal Thakur, Additional Advocate General, for the respondent-State. Reply not filed. Learned Additional Advocate General prays for and is granted four weeks' more time to file reply. List thereafter.
(Ajay Mohan Goel) Judge December 20, 2024 (Vinod)