Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Karnataka - Subsection Section 8(2)(h) in The Karnataka Tank Conservation and Development Authority Act, 2014 (h)exercise such other powers and discharge such other functions and perform such other duties as may be prescribed.