Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Foreign Contribution (Regulation) Rules, 2011 10. Validity of certificate. - Every certificate or registration granted to a person under the Act shall be valid for a period of five years from the date of its issue.
