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Calcutta High Court

Premier (India) Bearing Ltd vs Skf Bearing India Ltd on 31 March, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OCD-1

                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                           CS/101/2004
IA NO: GA/1/2004(Old No:GA/1436/2004), T/2/2004(Old No:T/129/2004)

                     PREMIER (INDIA) BEARING LTD.
                                  VS
                       SKF BEARING INDIA LTD.


BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 31st MARCH, 2023.

Appearance :

Mr. S. Mishra, Adv.
Mr. S. Choudhury, Adv.
Mr. B. Sen, Adv.
Mr. D. Choudhury, Adv.
The Court : On prayer of the learned Counsel appearing for the plaintiff, the suit is adjourned to 15th May, 2023.
Learned Registrar, Original side is directed to submit a status report on the pending applications on the next date.
(SUGATO MAJUMDAR, J.) mg