Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(ii) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(ii)"AICTE" means the All India Council for Technical Education established under Section 3 of the All India Council for Technical Education Act, 1987;