Section 297(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(1)All expenses for the administration of the Fund, fees and allowances of the Directors of the Board, salaries, leave salaries, joining time pay, travelling allowance, compensatory allowances, charge allowance, pension contribution and other benefits or expenses for the legitimate needs of the Board and the stationery expenses shall be met from the Administrative Account of the Fund.