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[Cites 0, Cited by 0] [Section 373] [Entire Act]

State of Jharkhand - Subsection

Section 373(9) in Bihar Education Code, 1961

(9)Members of the committee visiting the school should record their observations in the visitors' book. No criticism of a personal character regarding any member of the teaching staff shall be entered. A copy of the remarks made by visiting members shall be forwarded to the Inspectress of Schools within three days from the date of the visit.