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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(8)(c) in The Chhattisgarh Value Added Tax Act, 2005

(c)changes the name or nature of his business, he or if he dies, his legal representative shall within the prescribed time, inform the prescribed authority accordingly.