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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(8)(d) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(d)Sufficient tables, stools, chairs or benches shall be available for the number of dinners to be accommodated as specified in clause (a).