Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax - 4 vs M/S. Mphasis Ltd. on 1 October, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No(s). 10880/2016
THE PR. COMMISSIONER OF INCOME TAX - 4 & ANR. Appellant(s)
VERSUS
M/S. MPHASIS LTD. Respondent(s)
O R D E R
In the light of the order dated 20.09.2021 Passed by this Court in SLP(C) Dy. No.29199/2019, the instant appeal is also dismissed.
Pending applications, if any, also stand disposed of.
……………………………………………………….J. [UDAY UMESH LALIT] …………………………………………………....J. [S. RAVINDRA BHAT] New Delhi, October 01,2021 Signature Not Verified Digitally signed by Indu Marwah Date: 2021.10.06 14:48:49 IST Reason: ITEM NO.30 Court 2 (Video Conferencing) SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 10880/2016 THE PR. COMMISSIONER OF INCOME TAX - 4 & ANR. Appellant(s) VERSUS M/S. MPHASIS LTD. Respondent(s) Date : 01-10-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Appellant(S) Mr. Vikramjit Banerjee Ld Asg Mr. A.K.Srivastava Sr Adv Ms. Niranjana Singh Adv Mr. Ashok Panigrahi Adv Mr. Raj Bahadur Yadav, Aor For Respondent(S) Mr. T. Suryanarayana, Advocate Ms. Yugandhara Pawar Jha, Advocate Ms. Manasa Ananthan, Advocate Mr. Ashwin Kumar Nair, Advocate Mr. Kunal Verma, Aor UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending applications, if any, also stand disposed of.
(INDU MARWAH) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER (SIGNED ORDER IS PLACED ON THE FILE)