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[Cites 0, Cited by 0] [Section 51(12)] [Section 51] [Entire Act]

State of Madhya Pradesh - Subsection

Section 51(12)(b) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(b)furnish such information and explanations, as are, in the opinion of the auditor, necessary' to enable him to make the examination and report, and as the present or former director, members, managers or employees are reasonably able to furnish.