Patna High Court - Orders
M/S Shirdi Foods Pvt. Ltd. vs The State Of Bihar on 30 June, 2025
Author: P. B. Bajanthri
Bench: P. B. Bajanthri
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.1692 of 2024
In
Civil Writ Jurisdiction Case No.10482 of 2022
======================================================
The Bihar Industrial Area Development Authority (BAIDA), through the
Managing Director,
... ... Petitioner/s
Versus
M/s Shirdi Foods Pvt. Ltd. represented through its Director, Shivnath
Chaudhary,
... ... Opposite Party/s
======================================================
with
Civil Writ Jurisdiction Case No. 14184 of 2024
======================================================
M/s Shirdi Foods Pvt. Ltd.
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 1692 of 2024)
For the Petitioner/s : Mr.Abu Nasar
For the Opposite Party/s : Mr.Standing Counsel 9
(In Civil Writ Jurisdiction Case No. 14184 of 2024)
For the Petitioner/s : Mr.Ajay Prasad
For the Respondent/s : Mr.Standing Counsel 9
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE S. B. PD. SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
20 30-06-2025Ref: CWJC No. 14184 of 2024 Learned counsel for the petitioner Mr. Ajay Prasad submitted on instruction that party has taken away the file with no objection.
2. In this regard, he is hereby directed to file his Patna High Court MJC No.1692 of 2024(20) dt.30-06-2025 2/2 personal affidavit before the next date of hearing.
3. Relist this matter on 07.07.2025.
(P. B. Bajanthri, J) ( S. B. Pd. Singh, J) sushma/-
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