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Rajasthan High Court - Jodhpur

Dinesh Kumar Tailor And Anr vs Raj. State Co-Op Spinning And G.M.F.L ... on 13 September, 2019

Author: Mohammad Rafiq

Bench: Mohammad Rafiq

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Civil Writ Petition No. 9105/2016

                                   Dinesh Kumar Tailor And Anr
                                                                                                      ----Petitioner
                                                                       Versus
                                   Raj. State Co-Op Spinning And G.m.f.l Andanr
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     None present.
                                   For Respondent(s)         :     None present.



                                             HON'BLE MR. JUSTICE MOHAMMAD RAFIQ

Order 13/09/2019 Four weeks time is granted to the respondents to file reply to writ petition.

List this matter after four weeks.

(MOHAMMAD RAFIQ),J Manoj/100 (Downloaded on 20/09/2019 at 08:27:13 PM) Powered by TCPDF (www.tcpdf.org)