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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(1)(i) in Orissa Minor Minerals Concession Rules, 2004

(i)The transferor and the transferee must belong to the same category, viz., the categories, referred to in Sub-rule (2) of Rule 10, Sub-rule (2) of Rule 16 and Sub-rule (3) of Rule 27;