Himachal Pradesh High Court
Dalip Pradhan And Another vs . State Of H.P. And on 28 June, 2022
Bench: Sabina, Satyen Vaidya
Dalip Pradhan and another vs. State of H.P. and others .
CWP No.3179 of 2022 28.06.2022 Present: Ms. Parul Negi, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 9.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) June 28, 2022 (KS) Judge ::: Downloaded on - 29/06/2022 20:04:03 :::CIS