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Union of India - Section

Section 11 in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

11. Categories of posts and their authorised strength.

(1)The categories of posts and their authorised strength shall be such as may, from time to time, be determined by the Executive Committee, with the approval of the Central Government.
(2)The categories of posts and their authorised strength as on the date of the notification of these regulations shall be as specified in the First Schedule and the Disciplines or trades of the posts shall be as given in the Second Schedule.