Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Uttarakhand High Court

BA1/2328/2025 on 3 December, 2025

Author: Pankaj Purohit

Bench: Pankaj Purohit

`



                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures



                                  BA1 No.2328 of 2025
                                  Hon'ble Pankaj Purohit, J.

Mr. Parikshit Saini, Advocate for the applicant.

2. Mr. G.S. Sandhu, A.G.A. alongwith Mr. Deepak Bhardwaj and Mr. Himanshu Sain, B.H.s' for the State.

3. Mr. Mohd. Safdar, Advocate for the informant.

4. Applicant - Nitish Kumar has moved this bail application in FIR No.0468 of 2025 dated 05.08.2025, under Sections 109 and 126(1) of B.N.S. 2023 registered with Police Station Pathri, District Haridwar.

5. Learned counsel for the respondent(s) pray for and are granted two weeks' time for filing counter affidavit(s).

6. List this case on 19.12.2025.

(Pankaj Purohit, J.) 03.12.2025 SK