Uttarakhand High Court
BA1/2328/2025 on 3 December, 2025
Author: Pankaj Purohit
Bench: Pankaj Purohit
`
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
No directions and
Registrar's order
with Signatures
BA1 No.2328 of 2025
Hon'ble Pankaj Purohit, J.
Mr. Parikshit Saini, Advocate for the applicant.
2. Mr. G.S. Sandhu, A.G.A. alongwith Mr. Deepak Bhardwaj and Mr. Himanshu Sain, B.H.s' for the State.
3. Mr. Mohd. Safdar, Advocate for the informant.
4. Applicant - Nitish Kumar has moved this bail application in FIR No.0468 of 2025 dated 05.08.2025, under Sections 109 and 126(1) of B.N.S. 2023 registered with Police Station Pathri, District Haridwar.
5. Learned counsel for the respondent(s) pray for and are granted two weeks' time for filing counter affidavit(s).
6. List this case on 19.12.2025.
(Pankaj Purohit, J.) 03.12.2025 SK