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State of Gujarat - Section

Section 11 in Master of Business Administration (Sic Computer Application) Course (Regulation of Admission and Payment of Fees) Rules, 2013

11. Preparation of Merit List.

- The merit list of the candidates who have applied for admission in the manner prescribed by the Admission Committee, within the prescribed time limit and who are found eligible for admission under these rules, shall be prepared in the following manner, namely:--
(1)For the candidates who have passed the Qualifying Examination from any of the Boards mentioned in the sub-rule (2) of Rule 5, on the basis of marks obtained in the Common Management Aptitude Test (CMAT).
(2)The criteria for deciding merit order in case of students having equal merit marks in Common Management Aptitude Test (CMAT) shall be in the following sequence, namely:-
(i)Marks obtained in QT & Data Interpretation section of CMAT.
(ii)Marks obtained in Logical Reasoning section of CMAT.
(iii)Marks obtained in Language Comprehension section of CMAT.
(iv)Percentage of marks obtained in Mathematics subject of S.S.C. Examination (Std. 10th)
(v)Percentage of marks obtained in S.S.C. Examination (Std. 10th)