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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(5)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)The Gram Panchayat shall also undertake an annual updating exercise in the same manner as registration and the time for same shall be fixed keeping in mind the-work and migration season of the local work force.