Gauhati High Court
Sri Sreeram Prasad Gupta @ Kanu And Anr vs Smti Chandmati Sah Kanu And 10 Ors on 3 December, 2018
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
Page No.# 1/5
GAHC010227612018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3657/2018
1:SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU, R/O KOCHGAON, BISWANATH CHARIALI,
P.O. AND P.S. BISWANATH CHARIALI, DIST. BISWANATH, ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
VERSUS
1:SMTI CHANDMATI SAH KANU AND 10 ORS
W/O LATE BADRI PRASAD KANU, R/O VILL. HANUMANGANJ, P.O.
HANUMANGANJ, DIST. BALLIA, UTTAR PRADESH.
2:SMTI. MONORAMA DEVI
W/O SRI TANKESAR GUPTA
R/O PARSUPUR
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
W/O SRI HARIHAR PRASA KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
Page No.# 2/5
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI 781012
DIST. KAMRUP (M)
ASSAM.
5:SRI DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DISTA. BISWANATH
ASSAM.
6:SRI JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:SRI PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:SMTI MANJU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:SMTI RINKU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CH. GUPTA (KOTAWALA)
R/O VILL. SUKHPURA
P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
11:SMTI. KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
Page No.# 3/5
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH
Advocate for the Petitioner : MR. N N JHA
Advocate for the Respondent :
Linked Case : RSA 287/2018
1:SRI SREERAM PRASAD GUPTA @ KANU AND ANR
S/O LATE HRICHARAN KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
2: RIKAR PRASAD GUPTA @ KANU
R/O KOCHGAON
BISWANATH CHARIALI
P.O. AND P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM.
VERSUS
1:SMTI CHANDMATI SAH KANU AND 10 ORS
W/O LATE BADRI PRASAD KANU
R/O VILL. HANUMANGANJ
P.O. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
2:SMTI. MONORAMA DEVI
W/O SRI TANKESAR GUPTA
R/O PARSUPUR
DIST. MOU
UTTAR PRADESH.
3:SMTI RAJKUMARI DEVI
W/O SRI HARIHAR PRASA KANU
R/O BASISTHA NATUN BAZAR
P.O. BASISTHA
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GUWAHATI
DIST. KAMRUP (M)
ASSAM.
4:SMTI SARDHA DEVI KANU
W/O SRI RAM RATAN KANU
C/O SHARDA STORE
PANDU
RAILWAY BAZAR
P.O. PANDU
GUWAHATI 781012
DIST. KAMRUP (M)
ASSAM.
5:SRI DWARIAK PRASAD KANU
S/O LATE JHINGARAM KANU
P.O. KOCHGAON
BISWANATH CHARIALI
DISTA. BISWANATH
ASSAM.
6:SRI JAWAHIRLAL KANU
H/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
7:SRI PREM CHAND GUPTA @ KANU
S/O LATE CHIRAIYA DEVI KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
8:SMTI MANJU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
9:SMTI RINKU GUPTA
D/O LATE JAWAHIRLAL KANU
R/O VILL. HANUMANGANJ
DIST. BALLIA
UTTAR PRADESH.
10:SMTI MIRA GUPTA
W/O MANIK CH. GUPTA (KOTAWALA)
R/O VILL. SUKHPURA
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P.O. SUKHPURA
DIST. BALLIA
UTTAR PRADESH.
11:SMTI. KANTI DEVI KANU
W/O SRI KESHO PRASAD
R/O VILL. CHANDRAWAR
P.O. KHARUWAO
DIST. BALLIA
UTTAR PRADESH.
Advocate for the Petitioner : MR. N N JHA
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA
ORDER
03.12.2018 Heard Mr. N.N. Jha, the learned counsel for the appellant.
This is an application under Section 5 of the Limitation Act seeking condonation of 44 days in filing the connected appeal.
Notice be issued to the respondents.
The petitioner shall take steps on the respondents within a period of one week from today both by way of Registered Post with A/D and usual process, returnable on 20.02.2019.
JUDGE Comparing Assistant