Section 6(4) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972
(4)The register of medical practitioners prepared under section 16 as last published in the Tamil Nadu Government Gazette together with the list published by the Returning Officer in the Tamil Nadu Government Gazette of medical practitioners registered under the said Act subsequent to the publication of the said register shall be the final electoral roll for the electorate specified in sub-clauses (i) and (ii) of clause (a) of section 4.
