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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

(2)A license granted to a corporate agent may be renewed for a further period of three years on submission of the application form alongwith a renewal fee of rupees two hundred and fifty, at least thirty days prior to the date of expiry of the license.