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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(3)(ii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(ii)make recommendations for the establishment of new colleges, departments, experimental stations, sub-stations, professorships, associate professorships and other teaching posts including posts in research and extension education and in regard to the duties thereof;