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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in U.P. Information Technology (Electronic Service Delivery) Rules, 2016

(3)The Authorised Service Provider may also impart appropriate training to the Authorised Agent to impart them the skills required to deliver the electronic services efficiently and in an error-free manner.