Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Section 30] [Entire Act] Union of India - Subsection Section 30(3) in The Employee's Compensation Act, 1923 (3)The provisions of section 5 of the Limitation Act, 1963 (36 of 1963), shall be applicable to appeals under this section.